C. Raveendranathan vs The Secretary
2022 Latest Caselaw 8398 Ker

WP(C) No.14598/2022                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                        THE HONOURABLE MR. JUSTICE SATHISH NINAN
               Friday, the 1st day of July 2022 / 10th Ashadha, 1944
                      IA.NO.1/2022 IN WP(C) NO. 14598 OF 2022
   APPLICANT/RESPONDENT IN WP(C):

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, CIVIL
          STATION, MALAPPURAM P.O., 676 505, MALAPPURAM.

   RESPONDENT/PETITIONER IN WP(C):

          C. RAVEENDRANATHAN, AGED 45 YEARS, S/O. M.K.ACHUTHAN NAIR,
          SREESYLAM, MAKKARAPARAMBA P.O., -676 507, MALAPPURAM DISTRICT


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment dated 23.05.2022 in WP(C)NO.14598/2022 by
   a period of 6 months from 27.05.2022.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 23.05.2022 in WP(C) and upon hearing the arguments of GOVERNMENT
   PLEADER for Applicant in I.A./Respondent in WP(C) and of SRI.SAJU
   J.VALLYARA, Advocate for Respondent in I.A./Petitioner in WP(C), the court
   passed the following:

                                           ORDER

Time extended till 30/8/2022.

01.07.2022

Sd/- SATHISH NINAN, JUDGE

01-07-2022 /True Copy/ Assistant Registrar