P. Sadasivan vs State Of Kerala
2022 Latest Caselaw 8397 Ker

WP(C) No.23182/2021                             1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                       THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
               Friday, the 1st day of July 2022 / 10th Ashadha, 1944
                      IA.NO.1/2021 IN WP(C) NO. 23182 OF 2021
   PETITIONER/PETITIONER:

          P. SADASIVAN, S/O. PADMANABHAN, AGED 89 YEARS, SANTHOSH BHAVAN, T.C.
          NO.36/1104, VALLAKKADAVU P.O., THIRUVANANTHAPURAM.

   RESPONDENTS/RESPONDENTS:

      1. THE STATE OF KERALA, REPRESENTED BY THE REVENUE SECRETARY,
         SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
      2. THE DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION,
         THIRUVANANTHAPURAM, PIN - 695043.
      3. THE SPECIAL TAHSILDAR, INTERNATIONAL AIRPORT AUTHORITY, CIVIL
         STATION, THIRUVANANTHAPURAM, PIN - 695043.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to correct the words
   regarding the extent of land 'Acres/Acre' in 3rd and 4th lines of 1st
   paragraph, in 3rd and 7th lines of 2nd paragraph, in 4th line of 4th
   paragraph and in 5th line of 9th paragraph as 'Ares/Are'.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 15.11.2021 and upon hearing the arguments of M/S.V.R.GOPU,
   V.K.PRASAD & URMILA.M.G, Advocates for the petitioner in I.A./WP(C), the
   court passed the following:

                                           ORDER

This application to correct the judgment in the manner prayed for is not opposed by the respondents.

This I.A. is thus allowed.

The Registry is directed to thus correct the judgment by substituting the words 'Acres/Acre' in the 1st, 2nd, 4th and the 9th paragraph by 'Ares/Are' and issue the correct judgment to the parties as per usual procedure.

01.07.2022

Sd/- DEVAN RAMACHANDRAN, JUDGE

01-07-2022 /True Copy/ Assistant Registrar