Kerala State Electricity Board ... vs Saji Lal S
2022 Latest Caselaw 8389 Ker

WA No.768/2022                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                 THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                          &
                     THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                 Friday, the 1st day of July 2022 / 10th Ashadha, 1944
                                   WA NO. 768 OF 2022

         AGAINST JUDGMENT DATED 28-03-2022 IN WP(C) 7182/2020 OF THIS COURT

                                          ---

   APPELLANT/RESPONDENTS 1 AND 2 IN WP(C)

      1. KERALA STATE ELECTRICITY BOARD LIMITED, REPRESENTED BY ITS SECRETARY
         (ADMINISTRATION), VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM -
         695 004.
      2. CHAIRMAN AND MANAGING DIRECTOR, KERALA STATE ELECTRICITY BOARD
         LIMITED, VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM - 695 004.

    BY ADV.SRI.ANTONY MUKKATH

   RESPONDENT/PETITIONER IN THE WP(C):

          SAJI LAL S., AGED 52 YEARS,S/O.SWAMINATHAN CHETTIAR, T.C.29/369,
          THENGAPURA LANE, PETTA, THIRUVANANTHAPURAM DISTRICT - 695 024.

    BY ADV.SRI.JOSEPH GEORGE

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the judgment dated 28-03-2022
   in WPC No.7182 of 2020 during the pendency of the above Writ Appeal.
        This Writ Appeal coming on for admission on 01/07/2022 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Admit. Sri.Joseph George the learned counsel takes notice for the respondent.

Post on 09.08.2022 in the disposal list.

There will be an interim stay, as prayed for, pending disposal of the Writ Appeal.

01/07/2022 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/-MOHAMMED NIAS C.P.,JUDGE

01-07-2022 /True Copy/ Assistant Registrar