Cleetus Philip vs Navjot Khosa Ias
2022 Latest Caselaw 8388 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                 CON.CASE(C) NO. 1146 OF 2022
  AGAINST THE ORDER/JUDGMENT IN WP(C) 2677/2022 OF HIGH
                       COURT OF KERALA
PETITIONER/S:

         CLEETUS PHILIP, AGED 52 YEARS
         S/O.PHILIP, PWD CONTRACTOR,
         CHRISTURAJA DESIGN TENT WORKS,
         T.C. 34/891, VALIYATHOPE P.O.,
         THIRUVANANTHAPURAM, PIN - 695008
         BY ADV AJITH KRISHNAN


RESPONDENT/S:

         NAVJOT KHOSA IAS,
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER),
         DISTRICT COLLECTOR,
         CHAIRMAN, DISTRICT DISASTER MANAGER AUTHORITY,
         CIVIL STATION, THIRUVANANTHAPURAM, PIN - 695005
OTHER PRESENT:

         SMT.DEEPA NARAYANAN, SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 01.07.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                                     -2-
Cont. Case (C). No. 1146 of 2022



                          P.V.KUNHIKRISHNAN, J.
                           ======================================================

                        Cont.Case (C) No. 1146 of 2022
                        =============================================================

                      Dated this the 1st day of July, 2022

                                        JUDGMENT

When this Contempt of Court case came up for

consideration, the Government Pleader submitted that the

representation is already considered and an order is passed. A

copy of the same is handed over to the counsel appearing for

the petitioner.

In the light of the same, nothing survives in this case.

Therefore, this Contempt of Court case is closed. If the

petitioner is aggrieved by the order passed, the petitioner is free

to challenge the same, in accordance to law.

sd/-

P.V.KUNHIKRISHNAN JUDGE das

Cont. Case (C). No. 1146 of 2022

APPENDIX OF CON.CASE(C) 1146/2022

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT DATED 02-03-2022 IN W.P.(C)NO.2677 OF 2022 ON THE FILE OF THIS HON'BLE COURT.