Geogi Kuruvilla vs Nivi Anna Kurian @ Nivi Kuruvilla
2022 Latest Caselaw 8384 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
         THE HONOURABLE MRS. JUSTICE MARY JOSEPH
  FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                      RP NO. 501 OF 2022
       TO REVIEW THE JUDGMENT DATED 01.04.2022 IN
                    OP(Crl.) NO.473/2021


REVIEW PETITIONER/PETITIONER/RESPONDENT:

         GEOGI KURUVILLA @ GEORGE KURUVILLA,
         AGED 46 YEARS, S/O. V.T. KURUVILLA
         VATTACHAL HOUSE, PERUMPANACHY P.O,
         CHANGANACHERY TALUK, KOTTAYAM DISTRICT.

         BY ADVS.SRI.S.SANTOSH KUMAR (PERUNAD)
                  SRI.DEEPAK THOMAS



RESPONDENT/RESPONDENT/PETITIONER:

         NIVI ANNA KURIAN @ NIVI KURUVILLA
         W/O. GEOGI KURUVILLA, AGED 43 YEARS
         VATTACHAL HOUSE, PERUMPANACHY P.O,
         CHANGANACHERRY TALUK,
         KOTTAYAM DISTRICT.

         BY ADV A.BINDU




     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
01.07.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 R.P.No.501/2022 in
O.P(Crl.)No.473/2021
                                    2




                                  ORDER

Dated this the 01st day of July, 2022.

This Court finds no error apparent on the face of the record

to review the judgment dated 01.04.2022 in O.P(Crl.)

No.473/2021.

The review petition stands dismissed.

Sd/-

MARY JOSEPH JUDGE NAB