Rahul Gopi vs Vibhushanan
2022 Latest Caselaw 8382 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
            Friday, the 1st day of July 2022 / 10th Ashadha, 1944
           CONTEMPT CASE(C) NO. 720 OF 2022(S) IN WP(C) 5768/2020
PETITIONER/WRIT PETITIONER:

     RAHUL GOPI, AGED 28 YEARS,S/O. GOPIDAKSHAN, PATTATHIPARAMBIL HOUSE,
     KOTTAMURY P.O, THRISSUR-680 001.

    BY ADVS.N.KRISHNA RAJA MAULI,RENI JAMES,BINIYAMIN K.S.
RESPONDENT/2ND RESPONDENT IN THE WRIT PETITION:

     VIBHUSHANAN, THE REVENUE DIVISIONAL OFFICER, RDO OFFICE, THRISSUR
     -680 003.

     BY SENIOR GOVERNMENT PLEADER

     This Contempt of court case (civil) having come up for orders on
01.07.2022, the court on the same day passed the following:
                                  ALEXANDER THOMAS, J.
                           -----------------------------------------------------
                         Contempt of Court Case (Civil) No.720 of 2022
                     [arising out of judgment dated 27.02.2020 in W.P.(C) No.5768/2020]
                               --------------------------------------------
                                  Dated this the 01st day of July, 2022

                                                ORDER

The learned Senior Government Pleader would submit that after

bifurcation of the duties and responsibilities, the jurisdictional RDO is

now the RDO Irinjalakkuda and not the respondent RDO Thrissur and

that short time may be granted to enable the jurisdictional RDO

concerned, viz., the RDO Irinjalakkuda, Thrissur District, to ensure that

corrective measures are taken to delete the restrictions in the KLU order

and to report full and effective compliance.

2. Time granted.

3. If the directions are not complied with by the next posting

date, then the RDO Irinjalakkuda shall be personally present before this

Court on that day.

List on 13.07.2022.

Hand Over a copy of this order to both sides.

Sd/-

ALEXANDER THOMAS, JUDGE Skk//01072021

01-07-2022 /True Copy/ Assistant Registrar