The Ayarkunnam Service ... vs K.K.Mohanan
2022 Latest Caselaw 8379 Ker

WA No.709/2022                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                 THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                          &
                     THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                 Friday, the 1st day of July 2022 /10th Ashadha, 1944
                                  WA NO. 709 OF 2022

         AGAINST JUDGMENT DATED 04.02.2021 IN WP(C) 8292/2019 OF THIS COURT

                                          ---

   APPELLANT/2ND RESPONDENT:

          THE AYARKUNNAM SERVICE CO-OPERATIVE BANK LTD. NO.4147, REPRESENTED
          BY ITS SECRETARY, AYARKUNNAM P.O., KOTTAYAM DISTRICT, PIN - 686 564.

          BY ADV.SRI.SUNIL CYRIAC

   RESPONDENTS/PETITIONER & RESPONDENTS 1 AND 3:

      1. K.K.MOHANAN,S/O KUNJAN KUNJAN ,RETIRED CHIEF ACCOUNTANT, AYARKUNNAM
         SERVICE CO-OPERATIVE BANK LTD. NO.4147, RESIDING AT ATHAPPALLIL
         HOUSE, AMAYANNOOR P.O., KOTTAYAM DISTRICT, PIN - 686 019.

    AND 2 OTHERS.

    BY GOVERNMENT PLEADER FOR R2

    ADV.SMT.DEEPA G.N. FOR R3


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to pass an order staying the operation and implementation of the judgment
   of the learned single judge in W.P.(C) No.8292 of 2019 (J) dated
   04-02-2021, pending disposal of the above writ appeal.


        This Writ Appeal again coming on for orders on 01/07/2022 upon
   perusing the appeal memorandum and this court's order dated 10/06/2022,
   the court on the same day passed the following:

                                      O R D E R

Post on 11.07.2022.

Interim stay is extended till then.

01/07/2022 Sd/-A.K.JAYASANKAR NAMBIAR,JUDGE

Sd/-MOHAMMED NIAS C.P.,JUDGE

01-07-2022 /True Copy/ Assistant Registrar