Laila Beevi vs Sub Inspector Of Police
2022 Latest Caselaw 8374 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
         FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                        CON.CASE(C) NO. 935 OF 2022
   AGAINST THE ORDER/JUDGMENT IN WP(C) 16369/2021 OF HIGH COURT OF
                                  KERALA
PETITIONER:

              LAILA BEEVI
              AGED 61 YEARS
              PAYICHIRA,
              PALLIPURAM P.O, THIRUVANANTHAPURAM
              NOW RESIDING AT GOWRI BHAVAN, VAVARA AMBALAM,
              PULIKKACHIRA, POTHENCODE
              PAYICHIRA,
              PALLIPURAM P.O, THIRUVANANTHAPURAM
              NOW RESIDING AT GOWRI BHAVAN, VAVARA AMBALAM,
              PULIKKACHIRA, POTHENCODE, PIN - 695584

              BY ADV N.K.SUBRAMANIAN



RESPONDENTS:

     1        SUB INSPECTOR OF POLICE
              POTHENCODE POLICE STATION,
              POTHENCODE P.O, THIRUVANANTHAPURAM, PIN - 695584

     2        STATION HOUSE OFFICER
              MANGALAPURAM POLICE STATION,
              THIRUVANATHAPURAM, PIN - 695313


OTHER PRESENT:

              SMT. RESMI THOMAS - GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 935 OF 2022
                              2

                       JUDGMENT

This Contempt Case is certainly defective since it has

been filed against designated officers, and not eo

nomini.

In the afore circumstances, this Contempt Case is

dismissed, with liberty being reserved to the petitioner to

approach this Court again with a fresh one.

Sd/-

DEVAN RAMACHANDRAN JUDGE ANB CON.CASE(C) NO. 935 OF 2022

APPENDIX OF CON.CASE(C) 935/2022

PETITIONER ANNEXURES

Annexure A THE CERTIFIED COPY OF THE JUDGMENT DATED 17.09.2021 IN W.P.C.NO.16369 OF 2021

Annexure B TRUE COPY OF THE COMPLAINT DATED 23.10.2021 FILED BEFORE THE 1ST RESPONDENT

Annexure C TRUE COPY OF THE COMPLAINT DATED 22.01.2022 FILED BEFORE THE 2ND RESPONDENT

Annexure D TRUE COPY OF THE COMPLAINT DATED 01.03.2022 FILED BEFORE THE 2ND RESPONDENT