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Arun P U vs The Executive Officer
2022 Latest Caselaw 8370 Ker

Citation : 2022 Latest Caselaw 8370 Ker
Judgement Date : 1 July, 2022

Kerala High Court
Arun P U vs The Executive Officer on 1 July, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
  FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                     WP(C) NO. 21599 OF 2022
NAME AND ADDRESS OF THE PETITIONER:

            ARUN P. U
            AGED 40 YEARS
            S/O. UNNIKRISHNAN NAIR,
            PARVATHI MANDIRAM,
            KODANAD P. O., KODANAD,
            ERNAKULAM DISTRICT,
            PIN - 683 544.

            BY ADV SRI. O.D.SIVADAS


NAME AND ADDRESS OF THE RESPONDENT:

            THE EXECUTIVE OFFICER
            MOTOR TRANSPORT WORKERS' WELFARE FUND BOARD,
            ERNAKULAM,
            PIN - 682 021.

            DR.ABRAHAM P.MEACHINKARA - SC
            SRI. K.S MANU



     THIS     WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION    ON   01.07.2022,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C).No.21599 OF 2022

                                2




                           JUDGMENT

The petitioner, the owner of a stage carriage

bearing Registration No.KL-49/8586 has approached

this Court seeking permission to remit the Motor

Transport Workers' Welfare Fund dues in

installments.

2. Heard the learned counsel for the

petitioner and the learned Standing Counsel for the

respondent.

In the facts and circumstances of the case and

having regard to the pleadings, this writ petition is

disposed of with a direction to the respondent to

permit the petitioner to pay the dues in respect of

the Motor Transport Workers' Welfare Fund in six

equated monthly installments, commencing from

15.07.2022. On payment of the first installment as WP(C).No.21599 OF 2022

above, the respondent shall issue necessary

clearance certificate to the petitioner.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.21599 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE RC BOOK OF THE VEHICLE BEARING NO. KL49/8586.

RESPONDENT'S EXHIBITS: NIL.

 
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