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State Of Kerala vs Mallakkara Kamalakshi
2022 Latest Caselaw 8365 Ker

Citation : 2022 Latest Caselaw 8365 Ker
Judgement Date : 1 July, 2022

Kerala High Court
State Of Kerala vs Mallakkara Kamalakshi on 1 July, 2022
RFA No.3/2020                                 1/1

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR.JUSTICE P.SOMARAJAN
              Friday, the 1st day of July 2022 / 10th Ashadha, 1944
                        IA.NO.1/2021 IN RFA NO. 3 OF 2020
                    OS 58/1999 OF SUB COURT, HOSDURG, KASARGOD
   APPLICANTS/APPELLANTS/DEFENDANTS:

      1.   STATE OF KERALA, REPRESENTED BY THE DISTRICT COLLECTOR, KASARGOD.
      2.   THE DIRECTOR, PUBLIC HEALTH SERVICES, THIRUVANANTHAPURAM.
      3.   THE DISTRICT MEDICAL OFFICER, KASARGOD OFFICE AT KANHANGAD.
      4.   THE SUPERINTENDENT, DISTRICT HOSPITAL, KANHANGAD.

   RESPONDENTS/RESPONDENTS/PLAINTIFFS:

      1. MALLAKKARA KAMALAKSHI, D/O AMBADY VELICHAPADAN, LABOURER, RESIDING
         AT KADANGOD, THURUTHI, CHERVATHUR VILLAGE, P.O.THURUTHI, VIA
         CHERUVATHUR, HOSDURG TALUK, KASARGOD DISTRICT-671 313.
      2. DR.THRESIAMMA, EYE SPECIALIST, ASSISTANT SURGEON, DISTRICT HOSPITAL,
         KANHANGAD-671 531.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the Judgment and decree in OS No.58/1999 and further proceedings in EP
   No.59/2019 in O.S No.58/1999 on the file of the Sub Court, Hosdurg,
   Kasargod pending disposal of the above appeal.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and considering
   this court's order dated 21/06/2022 and upon hearing the arguments of
   GOVERNMENT PLEADER for the petitioners and of SRI.M.SASINDRAN, ADVOCATE
   FOR R1 and of SRI.SOORAJ T.ELENJICKAL, SRI.C.R.SYAMKUMAR, SRI.K.ARJUN
   VENUGOPAL, SMT.HELEN P.A., SRI.ARUN ROY, SRI.SHAHIR SHOWKATH ALI,
   Advocates for the 2nd respondent, the court passed the following:




                                         ORDER

Interim order will stand extended till 29/07/2022.

Sd/-

P.SOMARAJAN

JUDGE

01-07-2022 /True Copy/ Assistant Registrar

 
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