Ansari vs Karunapuram Grama Panchayat
2022 Latest Caselaw 8309 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                   THE HONOURABLE MR.JUSTICE N.NAGARESH
        FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                         WP(C) NO. 21034 OF 2022
PETITIONER:

              ANSARI
              AGED 36 YEARS
              S/O. SHAHUL HAMEED, RESIDING AT BLOCK NO.342,
              THOOKKUPALAM, KOLLAR. P.O., IDUKKI 685 552.
              BY ADVS.
              M.NARENDRA KUMAR
              HARSHADEV M.


RESPONDENTS:

              KARUNAPURAM GRAMA PANCHAYAT,
              REPRESENTED BY ITS SECRETARY,
              OFFICE OF THE GRAMA PANCHAYAT, KOOTTAR P.O.,
              IDUKKI DISTRICT, PIN-685552.

              SMT.V.H.JASMINE(SC)
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21034 OF 2022

                                 2




                              JUDGMENT

Dated this the 1st day of July, 2022

The petitioner approached this Court aggrieved by denial

of renewal of licence for conducting meat stall.

2. When the writ petition came up for hearing today,

the Standing Counsel representing the Grama Panchayat

submitted that the application submitted by the petitioner for

renewal of licence has been considered and renewal is

granted in favour of the petitioner.

In view of the above, no further orders are necessary in

the writ petition. The writ petition is closed recording the

above submission.

Sd/-

N.NAGARESH JUDGE spk WP(C) NO. 21034 OF 2022

APPENDIX OF WP(C) 21034/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LICENCE DATED 24.1.2022 ISSUED BY THE RESPONDENT/PANCHAYAT FOR THE PERIOD 2021-2022.

Exhibit P2 TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER, APPLIED FOR RENEWAL OF LICENCE ON 11.02.2022.

Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER A REMINDER REQUESTING THE PANCHAYAT TO RENEW THE LICENSE ON 14.03.2022.

Exhibit P3(A) TRUE COPY OF THE RECEIPT EVIDENCING THE RECEIPT OF EXT P3.

Exhibit P4 TRUE COPY OF THE CONSENT NO.

KSPCB/ID/ICO/10003588/2022 DATE OF ISSUE 14.06.2022 VALID UP TO 30.04.2027 ISSUED BY THE POLLUTION CONTROL BOARD. Exhibit P5 TRUE COPY OF THE LICENCE ISSUED BY THE GOVERNMENT OF KERALA UNDER FOOD SAFETY AND STANDARDS ACT DATED 12.11.2021 VALID FOR 5 YEARS.

Exhibit P6 TRUE COPY OF THE NO OBJECTION CERTIFICATE NO. 41/21 UNDER THE PUBLIC HEALTH ACT ISSUED BY THE COMMUNITY HEALTH CENTRE DATED 28.04.2021. Exhibit P7 THE TRUE PHOTOGRAPH OF THE MEAT STALL IS LOCATED IN BUILDING NO. 1/162. Exhibit P7(A) THE TRUE ANOTHER PHOTOGRAPH SHOWING THE BUILDING NO. 1/162.

Exhibit P8 TRUE COPY OF THE NOTICE NO. J.C-

1/1972/22 DATED 17.05.2022 ISSUED BY THE RESPONDENT.

Exhibit P9 TRUE COPY OF THE WRITTEN APPLICATION DATED 23.06.2022 SUBMITTED BEFORE THE RESPONDENT.

Exhibit P9(A) TRUE COPY OF THE RECEIPT EVIDENCING THE RECEIPT OF EXT P9.

RESPONDENT'S/S EXHIBITS : NIL