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Abraham vs Henry Theophilus
2022 Latest Caselaw 8276 Ker

Citation : 2022 Latest Caselaw 8276 Ker
Judgement Date : 1 July, 2022

Kerala High Court
Abraham vs Henry Theophilus on 1 July, 2022
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Friday, the 1st day of July 2022 / 10th Ashadha, 1944
                     IA.NO.1/2022 IN RFA NO. 124 OF 2022
                 OS 299/2010 OF PRINCIPAL SUB COURT, KOLLAM
APPELLANT/PETITIONER:

     ABRAHAM, AGED 66 YEARS, S/O LATE BABY THAMERASSERY (LATE),
     THAMARASSERY HOUSE, KAVAND, KOLLAM

RESPONDENTS/RESPONDENTS:

  1. HENRY THEOPHILUS, AGED 80, S/O JOHN THEOPHILUS, AINRUTHAKULAM,
     PURAYIDOM, MUNDAKKAL VILLAGE, KOLLAM-691 003.
  2. AMMINI, W/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
  3. JOHN, S/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
  4. THOMAS, S/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
  5. JOSE, S/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
  6. LALI, D/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
  7. LEELA, D/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
  8. DR. LIJI, D/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
  9. ASWATHY, D/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
 10. ELIZABETH, D/O LATE BABY THAMERASSERY, THAMERASSERI HOUSE, KAVANAD,
     KOLLAM-691 003.
 11. SARAMMA DOMINIC, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 12. LIDIYA RAJU, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 13. SUSAN JOHNSON, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 14. SELIN FRANCIS, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 15. MARY REETA JOSEPH, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 16. JOHN B JESMAS, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 17. ANNIE ROY NETTO, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 18. LEENA B JESMAS, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
       KOLLAM-691 003.
 19. JOSE B JESMAS, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 20. LEO B JESMAS, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
      KOLLAM-691 003.
 21. PAUL B JESMAS, VADAKKAYYATH VEEDU, AYANIVELIKULANGARA,
     KOLLAM-691 003.
 22. DALAMMA ALEX, W/O LATE ALEX THOMAS ALIAS ALEX THAMARASSERY,
     THAMARASSERY HOUSE, KAVANADU P.O, KOLLAM-691 003.
 23. SHAJIL, S/O LATE ALEX THOMAS ALIAS ALEX THAMARASSERY, THAMARASSERY
     HOUSE, KAVANADU P.O., KOLLAM-691 003. (RESPONDENTS 22 AND 23 ARE
     LR'S OF DECEASED 3RD DEFENDANT WHO EXPIRED AFTER THE IMPUGNED
     JUDGMENT).

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to suspend/stay the
operation /execution of the impugned Judgment and Decree dated 30/11/2019
in OS No.299/2010 of Principal Sub Judge, Kollam, pending disposal of this
Regular First Appeal.
     This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.K.B.PRADEEP, SRI.HARISANKAR R, SMT.PRIYA MARY P.L., Advocates for
the petitioner, the court passed the following:
                 ANIL K. NARENDRAN & P.G.AJITHKUMAR, JJ.
               -----------------------------------------------------
                              R.F.A.No.124 of 2022
               ------------------------------------------------------
                      Dated this the 1st day of July, 2022

                                      ORDER

Ajithkumar, J.

Admit.

Issue notice to the respondents by speed post, returnable

within four weeks.

I.A. 1 of 2022

Heard the learned counsel appearing for the appellant-

petitioner.

Passing of final decree in O.S.No.299 of 2010 before the

Principal Sub Court, Kollam, alone is stayed till the disposal of

this appeal.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE dkr

01-07-2022 /True Copy/ Assistant Registrar

 
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