Manu J. Nair vs State Of Kerala
2022 Latest Caselaw 8255 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                     THE HONOURABLE MR.JUSTICE V.G.ARUN
          FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                           WP(C) NO. 24478 OF 2016
PETITIONER:

              MANU J. NAIR
              AGED 23 YEARS
              AGED 23 YEARS, S/O V.K.JANARDHANAN NAIR,
              VADAKEPUTHEN PURA, VARAPETTY PO, KOTHAMANGALAM.
              BY ADVS.
              SRI.S.SREEKUMAR (SR.)
              SRI.ALEXANDER JOSEPH
              SRI.P.MARTIN JOSE
              SRI.MANJUNATH MENON
              SRI.P.PRIJITH
              SRI.THOMAS P.KURUVILLA


RESPONDENTS:

     1        STATE OF KERALA
              REPRESENTED BY ITS SECRETARY,
              PWD DEPARTMENT, NATIONAL HIGHWAY,
              GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM-695001.
     2        THE SUPERINTENDING ENGINEER
              PWD, NATIONAL HIGHWAY, NORTH CIRCLE,
              KOZHIKODE.
     3        THE EXECUTIVE ENGINEER
              PWD, NATIONAL HIGHWAY DEPARTMENT,
              MALAPPURAM DISTRICT, PIN-676505.
     4        MS MALABAR TECH
              A PARTNERSHIP FIRM, PWD CONTRACTORS,
              VICTORY TOWER, KACHERIPADY, MANJERI-676121,
              MALAPPURAM DISTRICT.
     5        V.K. JANARDHANAN NAIR
              VADAKKEPUTHEN PURA (H), VARAPPETTY PO,
              KOTHAMANGALAM-686691.
     6        P.M.R. CONSTRUCTION COMPANY
              DOOR NO.2/322M MELMURI PO,
              MALAPPURAM-676514.
     7        M/S K. RAVINDRANATH
              THONDYAD KOTTOOLI ROAD, CHEVARAMBALAM PO,
              CALICUT-673017.
     8        MALABAR ASSOCIATES
              DOOR NO.20/1162-25, CITY GATE, BYE-PASS JUNCTION,
              KACHERIPADI, MANJERI-676121.
 W.P(C)NO.24478 OF 2016
                                          2

      9       THRIMATHY CONTRACTING COMPANY
              V.P.C.CENTRE, HOSPITAL ROAD, NILAMBUR PO, MALAPPURAM
              DIST.-679519.
     10       ENAD ENGINEERING ENTERPRISES
              V.K. TRADE CENTER, DOWN HILL, MALAPPURAM-676519.
              BY ADVS.
              SRI.JAYANANDAN MADAYI PUTHIYAVEETTIL
              SRI.NIAS MOOPAN
              SRI.K.V.PAVITHRAN
              SRI.P.SAJU
              SRI.E.M.UNNIKRISHNAN MANJERI



      THIS   WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C)NO.24478 OF 2016
                                    3




                            JUDGMENT

Dated this the 01st day of July, 2022

Learned Counsel for the petitioner submitted

that the issue involved is rendered infructuous.

This is recorded and the writ petition is dismissed

as infructuous.

Sd/-

V.G.ARUN

JUDGE NB/1-7 W.P(C)NO.24478 OF 2016

APPENDIX OF WP(C) 24478/2016

PETITIONERS' EXHIBITS

EXHIBIT P1 TRUE COPY OF NOTIFICATION DATED 10.6.2016 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P2 TRUE COPY OF THE TENDER DOCUMENT ALONG WITH THE DOCUMENTS SUBMITTED BY THE PETITIONER AND DOWNLOADED FROM THE WEBSITE OF 2ND RESPONDENT. EXHIBIT P3 TRUE COPY OF TENDER DOCUMENT AND THE ATTACHED DOCUMENTS OF 4TH RESPONDENT DOWNLOADED FROM THE WEBSITE OF 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE REPRESENTATION DATED 18.7.2016 SUBMITTED BY THE 4TH RESPONDENT BEFORE THE 2ND RESPONDENT.

RESPONDENTS EXHIBITS:

EXHIBIT R4(A) TRUE COPY OF THE DOCUMENTS SHOWING THE DETAILS OF REGISTRATION AND EXPERIENCE PRODUCED IN TECHNICAL BID SUBMITTED BY THE 4TH RESPONDENT. EXHIBIT R4(B) TRUE COPY OF THE AGREEMENT DATED 7.6.2016 ENTERED INTO BETWEEN THE 4TH RESPONDENT AND 2ND RESPONDENT IN RESPECT OF A MAJOR WORK UNDER THE SAME OFFICIALS.

EXHIBIT R4(C) TRUE COPY OF THE AGREEMENT DATED 21.7.2016 ENTERED INTO WITH THE 2ND RESPONDENT BY THE 4TH RESPONDENT FOR THE INSTANT WORK

TRUE COPY P.A. TO JUDGE