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Skyline Orion Park Owners’ ... vs State Of Kerala
2022 Latest Caselaw 8239 Ker

Citation : 2022 Latest Caselaw 8239 Ker
Judgement Date : 1 July, 2022

Kerala High Court
Skyline Orion Park Owners’ ... vs State Of Kerala on 1 July, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                     RP NO. 519 OF 2022
  AGAINST THE ORDER/JUDGMENT IN WP(C) 4424/2021 OF HIGH
                       COURT OF KERALA
REVIEW PETITIONER/S:

          SKYLINE ORION PARK OWNERS' ASSOCIATION
          AGED 65 YEARS
          SKYLINE ORION PARK OWNERS' ASSOCIATION,
          EDAPPALLY, ERNAKULAM-682024, REPRESENTED BY ITS
          PRESENT VICE PRESIDENT, ANTONY THOMAS, S/O
          THOMAS, SKYLINE ORION PARK, EDAPPALLY., PIN -
          682024
          BY ADV ASHIK K.MOHAMED ALI


RESPONDENT/S:

    1     STATE OF KERALA
          REPRESENTED BY THE PRINCIPAL SECRETARY, LOCAL
          SELF-GOVERNMENT DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM., PIN - 695001
    2     THE PANCHAYAT DIRECTOR
          LOCAL SELF-GOVERNMENT DEPARTMENT, PUBLIC OFFICE
          BUILDING, THIRUVANANTHAPURAM., PIN - 695033
    3     THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
          COLLECTORATE, CIVIL STATION, ERNAKULAM., PIN -
          682030
    4     THE CORPORATION OF COCHIN
          PARK AVENUE, ERNAKULAM-682011, REPRESENTED BY
          THE SECRETARY, PIN - 682011
    5     THE ASSISTANT EXECUTIVE ENGINEER
          CORPORATION OF COCHIN, ZONAL OFFICE, EDAPALLY.,
          PIN - 682024
    6     THE ASSISTANT EXECUTIVE ENGINEER
          KSEB, EDAPALLY., PIN - 682024
                                                  -2-
R.P.No.519 of 2022 in W.P.(C) No. 4424 of 2021



      7        DR. E. ALIKOYA
               ECRA 108, NEAR AL-AMEEN PUBLIC SCHOOL,
               EDAPPALLY., PIN - 682024
      8        SAINABA RAKIYAS
               D/O DR. E. ALIKOYA, ECRA 108, NEAR AL-AMEEN
               PUBLIC SCHOOL, EDAPPALLY., PIN - 682024
      9        AMINA SHAHNAS
               D/O DR. E. ALIKOYA, ECRA 108, NEAR AL-AMEEN
               PUBLIC SCHOOL, EDAPPALLY., PIN - 682024
      10       M/S ATK ENTERPRISES
               NEAR AL-AMEEN PUBLIC SCHOOL, EDAPPALLY-682024,
               REPRESENTED BY ITS MANAGER., PIN - 682024
      11       THE DIRECTOR
               THE VIGILANCE AND ANTI-CORRUPTION BUREAU,
               DIRECTORATE, PMG, VIKAS BHAVAN P.O,
               THIRUVANANTHAPURAM., PIN - 695033
      12       THE STATION HOUSE OFFICER
               ERNAKULAM STATION, ERNAKULAM-682026 (IMPLEADED
               AS ADDITIONAL R12 AS PER ORDER DATED 10-12-2021
               IN IA NO. 4 OF 2021)., PIN - 682026
OTHER PRESENT:

               SMT.DEEPA NARAYANAN, SR.GP


          THIS REVIEW PETITION HAVING COME UP FOR ADMISSION
ON 01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                     -3-
R.P.No.519 of 2022 in W.P.(C) No. 4424 of 2021



                          P.V.KUNHIKRISHNAN, J.
                           ======================================================

                               R.P.No.519 of 2022
                                        in
                             W.P.(C) No. 4424 of 2021
                        =============================================================

                      Dated this the 1st day of July, 2022

                                             ORDER

This review petition is filed stating that there is a mistake

regarding the submission that Ext.P4 representation is pending.

In fact, Ext.P4 is already disposed of. The prayer is to dispose

of Exts.P7 and P18 before the 3rd respondent and Exts.P17 and

P19 before the 4th respondent. Considering the submission of

the counsel for the petitioner, I think the review petition can be

allowed and the writ petition can be restored.


        Therefore, this review petition is allowed.                                     The writ

petition is restored to file.                                                  sd/-


                                                               P.V.KUNHIKRISHNAN
                                                                       JUDGE
das
 

 
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