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Surendran K.P vs Sathi N.B
2022 Latest Caselaw 8233 Ker

Citation : 2022 Latest Caselaw 8233 Ker
Judgement Date : 1 July, 2022

Kerala High Court
Surendran K.P vs Sathi N.B on 1 July, 2022
      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT
      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                             &
        THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
  FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
                 OP (FC) NO. 378 OF 2022
    I.A.NO.2482/2022 IN OP 232/2021 OF FAMILY COURT,
                         ERNAKULAM
PETITIONER/RESPONDENT:

         SURENDRAN K.P.,
         AGED 63 YEARS,
         S/O PARAMESWARAN,
         PERUMPILLY VADAKKETHIL, ELAMKUNNAPUZHA,
         ERNAKULAM, NOW RESIDING AT C/O SUKUMARAN K.P.,
         LAKSHMI BHAVAN, CHATHANVELI ROAD,
         THURAVOOR P.O., CHERTHALA,
         ALAPPUZHA., PIN - 688532.

         BY ADV C.Y.VINOD KUMAR


RESPONDENT/PETITIONER:

         SATHI N.B.,
         AGED 55 YEARS,
         W/O SURENDRAN,
         PERUMPILLY VADAKKETHIL HOUSE,
         KARTHEDAM ROAD, MALIPPURAM P.O.,
         ERNAKULAM., PIN - 682511.


     THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP(FC)No.378 OF 2022              2



                                 JUDGMENT

A.Muhamed Mustaque, J.

The petitioner is the respondent in O.P.No.232 of 2021 on

the files of the Family Court, Ernakulam. In the matter, the

Family Court passed an order of attachment before judgment.

The petitioner filed an application to lift the attachment vide

Ext.P4 petition. The petitioner, also filed a petition for early

hearing of the above case.

Having considered the facts and circumstances, we direct

the Family Court, Ernakulam to dispose the I.As. after hearing

both parties within a period of one month.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

SOPHY THOMAS, JUDGE DSV/02.07.2022

APPENDIX OF OP (FC) 378/2022

PETITIONER'S EXHIBITS:

Exhibit P1 TRUE COPY OF THE OP NO. 232/2021 ON THE FILES OF THE HON'BLE FAMILY COURT, ERNAKULAM.

Exhibit P2 TRUE COPY OF THE I.A. NO. 405/21 IN OP NO. 232/2021 ON THE FILES OF HON'BLE FAMILY COURT, ERNAKULAM.

Exhibit P3 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER TO EXT. P2 PETITION. Exhibit P4 TRUE COPY OF THE I.A. NO. 2482/2022 IN OP NO. 232/2021 ON THE FILES OF HON'BLE FAMILY COURT, ERNAKULAM.

Exhibit P5 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENT.

Exhibit P6 TRUE COPY OF THE I.A. NO. 3099/22 IN OP NO. 232/2021 ON THE FILES OF HON'BLE FAMILY COURT, ERNAKULAM.

RESPONDENT'S EXHIBITS: NIL

 
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