K.M. Jamal vs The Chief Engineer
2022 Latest Caselaw 500 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
  THURSDAY, THE 13TH DAY OF JANUARY 2022/23RD POUSHA, 1943
                     WP(C) NO. 30560 OF 2021


PETITIONER:

         K.M. JALAL, AGED 65 YEARS,
         S/O. MOHAMMED, KANNANCHAKKASSERIL HOUSE,
         PATTANANAM, VADAKKEKKARA P.O., NORTH PARAVUR,
         ERNAKULAM DISTRICT, PIN-680 352.

         BY ADVS.
         A.G.VISWAMBHARAN
         P.M.ABDUL JALEEL (KODUNGALLUR)


RESPONDENTS:

    1    THE CHIEF ENGINEER,
         HARBOR ENGINEERING DEPARTMENT,
         THIRUVANANTHAPURAM, PIN-695 009.

    2    THE EXECUTIVE ENGINEER,
         HARBOUR ENGINEERING DEPARTMENT,
         HARBOUR ENGINEERING DIVISION, PONNANI,
         MALAPPURAM DISTRICT, KERALA,PIN-679 583.

         SRI.SHAMEER P.M., G.P.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C)No.30560/2021

                                    2




                              JUDGMENT

Dated this the 13th day of January, 2022

The learned counsel for the petitioner submits that due

to subsequent events, the writ petition has become

infructuous. Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N. NAGARESH JUDGE ncd/15.01.2022