Jilsheena vs University Of Calicut
2022 Latest Caselaw 402 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                  TH
  THURSDAY, THE 13   DAY OF JANUARY 2022 / 23RD POUSHA, 1943

                   WP(C) NO. 28981 OF 2021

PETITIONER/S:

           JILSHEENA
           AGED 37 YEARS
           W/O NAEEM P.V,
           RESIDING AT PURANGU P.O.MARANJERI,
           MALAPPURAM DISTRICT,
           KERALA, PIN-679 584.

           BY ADV A.JANI(KOLLAM)

RESPONDENT/S:

    1      UNIVERSITY OF CALICUT
           REPRESENTED BY REGISTRAR,
           UNIVERSITY OF CALICUT P.O.THENHIPALAM,
           MALAPPURAM, PIN-673 635.

    2      REGISTRAR,
           UNIVERSITY OF CALICUT, THENHIPALAM ,
           UNIVERSITY OF CALICUT P.O.MALAPPURAM,
           PIN-673 635.

    3      DEPARTMENT OF HIGHER EDUCATION,
           GOVERNMENT OF KERALA,
           REPRESENTED BY SECRETARY TO DEPARTMENT OF HIGHER
           EDUCATION, GOVERNMENT OF KERALA,
           SECRETARIAT, THIRUVANANTHAPURAM,
           PIN 695 001.

    4      THE KERALA STATE PUBLIC SERVICE COMMISSION,
           REPRESENTED BY ITS SECRETARY,
           OFFICE OF KERALA STATE PUBLIC SERVICE COMMISSION,
           PATTOM, THIRUVANANTHAPURAM, PIN-695 004.
 WP(C) NO. 28981 OF 2021

                              2




    5      THE SECRETARY,
           RECRUITMENT WING CATEGORY 308/2019 OF THE KERALA STATE
           PUBLIC SERVICE COMMISSION,
           PATTOM, THIRUVANANTHAPURAM,
           PIN-695 004

           SRI PC SASIDHARAN SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 13.01.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 28981 OF 2021

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                                   JUDGMENT

When the matter was taken up, Sri. Jani.A, the learned counsel

appearing for the petitioner submits that the prayer sought for in the writ

petition has become infructuous.

This writ petition is closed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 28981 OF 2021

APPENDIX OF WP(C) 28981/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF DEGREE CERTIFICATE CONFERRED TO WRIT PETITIONER BY FIRST RESPONDENT DATED 2.5.2008

Exhibit P2 TRUE COPY OF RANK CERTIFICATE CONFERRED TO WRIT PETITIONER BY FIRST RESPONDENT DATED 3.11.2008

Exhibit P3 TRUE COPY OF NET RANK ISSUED BY COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH TO WRIT PETITIONER DATED 12.12.2014

Exhibit P4 TRUE COPY MEMORANDUM OF MARKS ISSUED BY FIRST RESPONDENT TO WRIT PETITIONER DATED 23.3.2006

Exhibit P5 TRUE COPY OF MEMORANDUM OF MARKS AWARDED TO WRIT PETITIONER BY FIRST RESPONDENT DATED 19.4.2007

Exhibit P6 TRUE COPY OF MEMORANDUM OF MARKS AWARDED TO WRIT PETITIONER BY FIRST RESPONDENT DATED 4.6.2007

Exhibit P7 TRUE COPY OF MEMORANDUM OF MARKS AWARDED TO WRIT PETITIONER BY FIRST RESPONDENT DATED 6.12.2007

Exhibit P8 TRUE COPY OF PROPOSED CURRICULUM OF M.SC DEGREE IN MEDICAL BIOCHEMISTRY ISSUED BY FIRST RESPONDENT WP(C) NO. 28981 OF 2021

Exhibit P9 TRUE COPY OF GO(RT) NO 354/2017 H. EDN ISSUED BY DEPARTMENT OF HIGHER EDUCATION DATED 23.2.2017

Exhibit P10 TRUE COPY OF EQUIVALENCY CERTIFICATE ISSUED BY MAHATMA GANDHI UNIVERSITY DATED 3.7.2014

Exhibit P11 TRUE COPY OF SYLLABI FOR CSIR-UGC NATIONAL ELIGIBILITY TEST (NEST) FOR JUNIOR RESEARCH FELLOWSHIP AND LECTURER-SHIP

Exhibit P12 TRUE COPY OF NOTIFICATION IN CATEGORY NO 308/2019 ISSUED BY KERALA PUBLIC SERVICE COMMISSION DATED 11.12.2019

Exhibit P13 TRUE COPY OF SHORT-LIST AS PER EXHIBIT 12 NOTIFICATION PUBLISHED BY KERALA PUBLIC SERVICE COMMISSION 15.9.2021

Exhibit P14 TRUE COPY OF INVITATION LETTER ISSUED BY KERALA PUBLIC SERVICE COMMISSION TO WRIT PETITIONER DATED 24.12.2021

Exhibit P15 TRUE COPY OF LETTER ISSUED BY KERALA PUBLIC SERVICE COMMISSION TO WRIT PETITIONER DATED 10.11.2021

Exhibit P16 TRUE COPY OF REPRESENTATION SUBMITTED BY WRIT PETITIONER TO MINISTER OF HIGHER EDUCATION GOVERNMENT OF KERALA DATED 10.12.2021