B.P.Sherfudheen vs Venugopalan
2022 Latest Caselaw 253 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         TUESDAY, THE 11th DAY OF JANUARY 2022 / 21ST POUSHA, 1943
                            RP NO. 871 OF 2021
 AGAINST THE JUDGMENT DATED 10.09.2021 IN RFA 360/2009 OF HIGH COURT
                                OF KERALA
REVIEW PETITIONER/APPELLANT:

              B.P.SHERFUDHEEN, S/o USMAN,
              RESIDING AT SUNMALLA MANZILL, PALLIPPURAM,
              YAKKARA AMSOM, PALAKKAD,
              BY POWER OF ATTORNEY HOLDER P. ASHRAF, S/o UMMER,
              WEST FORT MAIDAN, PALAKKAD

              BY ADV P.R.VENKATESH


RESPONDENTS/RESPONDENTS 1 TO 5 AND 7 TO 13 IN RFA:

     1        VENUGOPALAN, S/o KANNAN,
              MANDENKATTIL, KINAVALLUR AMSOM, PALAKKAD TALUK-678 615

     2        SARADHA, D/o KANNAN,
              MANDENKATTIL, KINAVALLUR AMSOM, PALAKKAD TALUK-678 615

     3        PARVATHY, D/o KANNAN,
              MANDENKATTIL, KINAVALLUR AMSOM, PALAKKAD TALUK-678 615

     4        PRIYA, D/o KANNAN,
              MANDENKATTIL, KINAVALLUR AMSOM, PALAKKAD TALUK-678 615

     5        KRISHNANKUTTY, S/o KANNAN, RESIDING AT VILLUMKADU,
              PADMASREE, KINAVALLUR AMSOM, PALAKKAD TALUK-678 615

     6        KAMALAM, W/o PAZHANIMALA,
              RESIDING AT ANJUMOORTHY MANGALAM, KAVASSERY AMSOM,
              ALATHUR TALUK-678 543.

     7        VASUDEVAN, S/o KANNAN, RESIDING AT MANDENKATTIL,
              KINAVALLUR AMSOM, PALAKKAD TALUK-678 615
 RP No.871 of 2021                  2



      8       MURALEEDHARAN, S/o KANNAN, RESIDING AT VILLUMKATTIL,
              KINAVALLUR AMSOM, PALAKKAD -678 615

      9       PADMANABHAN, S/o KANNAN, RESIDING AT VILLUMKATTIL,
              KINAVALLUR AMSOM, PALAKKAD -678 615

      10      RAJESH, S/o KRISHNANKUTTY, RESIDING AT VILLUMKATTIL,
              KINAVALLUR AMSOM, PALAKKAD -678 615

      11      THULASIDAS, M.S. NO 40/AM LAYOUT, DHAMU NAGAR,
              PULIYAKULAM, COIMBATORE-641 045

      12      SUJA, D/o THANKAM, NO 40/AM LAYOUT, DHAMU NAGAR,
              PULIYAKULAM, COIMBATORE-641 045


      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 11.01.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP No.871 of 2021                   3




                               ORDER

The review petitioner came up aggrieved by the

observation made in paragraph 2 of the judgment. But, it

is an order of remand to the trial court. Necessarily, the

trial court has to dispose of the matter untrammeled by any

of the observations made in the impugned judgment. With

that observation, the review petition is hereby dismissed.

Sd/-

P.SOMARAJAN JUDGE DMR/-