Kerala High Court
State Of Kerala vs Arathi A.R on 11 January, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
&
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
Tuesday, the 11th day of January 2022 / 21st Pousha, 1943
WA NO. 1749 OF 2021
AGAINST JUDGMENT DATED 16.02.2021 IN WP(C) 12340/2020 OF THIS COURT.
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APPELLANTS/RESPONDENTS IN W.P(C):
1.STATE OF KERALA,REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,STATUE,THIRUVANANTHAPURAM-695 001.
2.THE PRINCIPAL SECRETARY TO TOURISM DEPARTMENT,
GOVERNMENT SECRETARIAT,STATUE,THIRUVNANTHAPURAM-695 001.
3.THE PRINCIPAL SECRETARY TO BACKWARD CLASS DEVELOPMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,STATUE,THIRUVANANTHAPURAM-695 001.
4.THE PRINCIPAL SECRETARY TO SC DEVELOPMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,STATUE,THIRUVANANTHAPURAM-695 001.
5.KERALA INSTITUTE OF TOURISM AND TRAVEL STUDIES (KITTS),
REPRESENTED BY ITS DIRECTOR, RESIDENCY COMPOUND,THYCAUD P.O.,
THIRUVANANTHAPURAM, KERALA-695 001.
BY GOVERNMENT PLEADER
RESPONDENTS/PETITIONER IN W.P.(C):
1.ARATHI A.R., D/O ANTONY,AGED 21 YEARS,VALIYAVILA VEEDU,
R.C.STREET, AMARAVILA P.O.,THIRUVANANTHAPURAM-695 122.
2.AKHILA S.,D/O SASIKUMAR,AGED 23 YEARS, NEDIYAVILA VEEDU,
MANANAKKU,PERUMKULAM P.O.ATTINGAL,THIRUVANANTHAPURAM-695 102.
3.ANJANA D.R.,D/O REMANAN, AGED 23 YEARS,ARUNIMA, OORUPOIKA P.O.,
MANAGATTUMOOLA, ATTINGAL, THIRUVANANTHAPURAM-695 104.
P.T.O.
4.NIBIN SABU,S/O K.SABU,AGED 22 YEARS, KAVIL VEEDU,
AMBOORI, AMBOORI P.O.THIRUANANTHAPURAM-695 505.
5.AROMAL V.,S/O VASANTHAKUMAR,AGED 23 YEARS,ROSARICE,
THEKKEVILA P.O.KOLLAM-691 016.
6.NISHAL NOUSHAD T.B.,S/O NOUSHAD T.B.,AGED 22 YEARS, NASEERAS,
ERIPURAM, CHENGAL, PAYANGADI P.O.KANNUR-670 303.
7.SIVAPRASAD M., S/O MADDHUSOODANAN S.,AGED 23 YEARS,12/349,
KAIPALLIL THEKKETHIL, CHEPPAD-690 507.
8.VINILA ANIL, D/O ANIL C.V.,AGED 22 YEARS,ULLARA HOUSE,
PADMA VADAKKEPURAM, PADMA, KASARCODE-671 121.
9.AKASH S.,S/O G.SATHIKUMAR, AGED 23 YEARS, TC 17/406,
PRASANNA NIVAS, POOJAPPURA,THIRUVANANTHAPURAM-695 012.
10.SREEKUTTY M.T.,D/O MOHANDAS V.,AGED 23 YEARS, SREENILAYAM,
AYILOOR, PERUMKADAVILA P.O.THIRUVANANTHAPURAM-695 124.
11.ANJANA S.KUMAR, D/O SURESHKUMAR V.,AGED 23 YEARS, TC 52/762,
ANJANA BHAVAN, POOZHIKUNNU P.O.THIRUVANANTHAPURAM-695 019.
12.RAJEEV K.J.,S/O JEEVARAJAN K, 9/111, KALLARAMKETTIL,
MEENANGADI, KARACHAL, WAYANAD-673 591.
13.AKSHAY K SHIBU,TC 24/53, PONKULAM, THYCADU,
THIRUVANANTHAPURAM.-695014
14.NITHIN WILSON W.C.,S/O WILSON K.,AGED 22 YEARS,W.C.BHAVAN,
THATHIYOOR, MANCHAVILAKOM P.O.THIRUVANANTHAPURAM-695 503.
P.T.O.
15.ANANTHU KRISHNA A.S., S/O ANILKUMAR K., AGED 23 YEARS,GOPIKA NIVAS,
MANCHAVILAKOM P.O.THIRUVANANTHAPURAM-695 503
16.AKSHAYA ASHOK, D/O ASOKAN K.K.,AGED 23 YEARS,9/95,
KANDAPPAMKUNDIL,CHOMBALA P.O.,KOZHIKODE, PIN-673308.
17.ANAND G.S.,S/O.SHYAMLAL S.S.,AGED 23 YEARS,KRISHNA BHAVAN,
VENPALAVATTOM, ANAYARA, THIRUVANANTHAPURAM-695 029.
18.RAVI KRISHNAN K.,S/O.J.KRISHNAKUMAR,AGED 22 YEARS,SUNVIEW VILLA,
IA, PEYAD, THIRUVANANTHAPURAM-695 573.
BY ADV.SRI.V.R.GOPU
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum the High Court be pleased to
stay the operation and implementation of judgment dated 16.02.2021 in
W.P.(C) No.12340/2020 passed by the learned Single Judge, pending disposal
of the above Writ Appeal.
This Writ Appeal coming on for admission on 11.01.2022 upon perusing
the appeal memorandum, the court on the same day passed the following:
P.T.O.
S.MANIKUMAR, C.J. & SHAJI P. CHALY, J.
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W.A.No.1749 of 2021
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Dated this the 11th day of January, 2022
ORDER
S.MANIKUMAR, C.J.
Heard both sides. Mr.V.R.Gopu, learned counsel entered
appearance for the respondents.
2. We are of the view that the matter requires
adjudication. Hence writ appeal is admitted. Interim stay as
prayed for.
Post after three weeks.
Sd/-
S.MANIKUMAR
CHIEF JUSTICE
sd/-
SHAJI P. CHALY
JUDGE
jes
11-01-2022 /True Copy/ Assistant Registrar
