Archana Sasimohan vs Shaju M.S
2022 Latest Caselaw 1320 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  FRIDAY, THE 28TH DAY OF JANUARY 2022 / 8TH MAGHA, 1943
                CON.CASE(C) NO. 45 OF 2022

AGAINST THE JUDGMENT DATED 25-06-2021 IN WP(C) 28175/2020
OF HIGH COURT OF KERALA.

PETITIONER/PETITIONER IN W.P(C)     :

         ARCHANA SASIMOHAN, AGED 30 YEARS,
         D/O.SASIMOHAN PILLAI, 'PRANAVAM HOUSE,
         T.C.5/1905, SREEKRISHNA LANE, AMBALAMUKKU,
         KOWDIAR P.O., KOWDIAR VILLAGE,
         THIRUVANANTHAPURAM - 695 003.
         BY ADVS.S.SHANAVAS KHAN & S.INDU


RESPONDENT/RESPONDENT NO.3 IN W.P(C)    :

         SHAJU M.S. (AGE AND FATHER'S NAME NOT KNOWN TO
         THE PETITIONER), THE TAHSILDAR (LR),
         TALUK OFFICE, THIRUVANANTHAPURAM TALUK,
         THIRUVANANTHAPURAM - 695 043.



         BY SMT.VIDYA KURIAKOSE, GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 28.01.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (Civil) No.45 of 2022
             in
   W.P(C) No.28175 of 2020
                                        2



                       P.V.KUNHIKRISHNAN, J.
                ------------------------------------------------
              Contempt Case (Civil) No.45 of 2022
                                       in
                       W.P(C) No.28175 of 2020
              ----------------------------------------------------
             Dated this the 28th day of January, 2022.


                               JUDGMENT

Learned counsel for the petitioner submits that the

direction of this Court has already complied with and the

Contempt case can be closed. Recording the above

submission, the Contempt Case (Civil) is closed.

Sd/-

P.V.KUNHIKRISHNAN, JUDGE

amk Contempt Case (Civil) No.45 of 2022 in W.P(C) No.28175 of 2020

APPENDIX OF CON.CASE(C) 45/2022

PETITIONER'S ANNEXURES :

Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 25/06/2021 IN WP(C) NO.28175/2020 OF THIS HON'BLE COURT.