Abdul Salam vs State Of Kerala
2022 Latest Caselaw 1301 Ker

Crl.Rev.Pet No.72/2022                            1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                    Friday, the 28th day of January 2022 / 8th Magha, 1943
                         CRL.M.A.NO.2/2022 IN CRL.R.P. NO. 72 OF 2022

         C.C. No. 548/2015 OF JUDICIAL FIRST CLASS MAGISTRATE COURT, KAKKANAD

                CRA NO. 4/2019 OF 1ST ADDITIONAL SESSIONS COURT, ERNAKULAM

   REVISION PETITIONER/APPELLANT/ACCUSED:

           ABDUL SALAM, AGED 27 YEARS, SON OF SAJU, PALLIPARAMBIL HOUSE,
           MARAYIPARAMBU BHAGAM, MULAVUKAD KARA, MULAVUKAD,ERNAKULAM, PIN -
           682012

   RESPONDENT/RESPONDENT/COMPLAINANT:

           STATE OF KERALA REPRESENTED BY THE SUB INSPECTOR OF POLICE,
           THRIKAKKARA- THROUGH THE PUBLIC PROSECUTOR, HIGH COURT OF
           KERALA, ERNAKULAM, PIN - 682031

        Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the execution of sentence dated
   03.12.2018 in C.C. No. 548 of 2015 of the Judicial First Class Magistarte
   Court, Kakkanad and judgment dated 27.11.2021 in Crl.Appeal No. 4/2019 on
   the file of the I Addl. Sessions Judge, Ernakulam.
        This application coming on for admission, upon perusing the
   application, and upon hearing the arguments of RAYJITH MARK, P.J.ANTONY
   JOSEPH, Advocates for the petitioner and of PUBLIC PROSECUTOR for the
   respondent, the court passed the following:
                                      ORDER

The execution of sentence shall stand suspended on condition that the petitioner executes a bond for Rs: 1,00,000/-(Rupees one lakh), with two solvent sureties for the like sum each, to the satisfaction of the court below and on further condition that the petitioner deposits the entire fine amount within one month.

Sd/- DR. KAUSER EDAPPAGATH JUDGE

28-01-2022 /True Copy/ Assistant Registrar