Sakkir Hussain vs Sahadevan V.A
2022 Latest Caselaw 1143 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     THURSDAY, THE 27TH DAY OF JANUARY 2022 / 7TH MAGHA, 1943
                        CON.CASE(C) NO. 2149 OF 2021
(AGAINST THE NON-COMPLIANCE OF JUDGMENT DATED 23.03.2021 IN WP(C)
                                 5039/2021)
PETITIONERS/PETITIONERS:

    1        SAKKIR HUSSAIN
             AGED 43 YEARS
             S/O. BASHEER, KODAVANDY HOUSE, VAZHAKKAD, CHERYUVAYOOR-
             673645.

    2        SABEER,
             S/O. IMBICHIKOYA, CHERUKANDEDATH HOUSE, VAZHAYOOR P.O.,
             MALAPPURAM.

    3        HASHIM P.P.,
             PALIYARAKKAL, KAKKODE, VAZHATTOOR, RAMANATTUKARA,
             MALAPPURAM-673633.

             BY ADV K.V.GOPINATHAN NAIR



RESPONDENT/RESPONDENT:

             SAHADEVAN V.A.
             AGED 52 YEARS
             FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
             SECRETARY, REGIONAL PASSPORT AUTHORITY, MALAPPURAM,
             CIVIL STATION, UP HILL POST, MALAPPURAM-676505.

             SRI. SYAMANTHAK GOVERNMENT PLEADER


     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 27.01.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Contempt Case(C)NO.2149 OF 2021

                                     2




                                  JUDGMENT

Dated this the 27th day of January, 2022

It is submitted by the learned counsel for the petitioners

that the directions in the judgment have been complied with.

The contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE SSK/27/1 Contempt Case(C)NO.2149 OF 2021

PETITIONER'S EXHIBITS:

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C) NO.5039 OF 2021 DATED 23.3.2021.

RESPONDENT'S/S EXHIBITS: NIL