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T. Divakaran vs The Regional Transport Officer
2022 Latest Caselaw 1075 Ker

Citation : 2022 Latest Caselaw 1075 Ker
Judgement Date : 27 January, 2022

Kerala High Court
T. Divakaran vs The Regional Transport Officer on 27 January, 2022
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY, THE 27TH DAY OF JANUARY 2022 / 7TH MAGHA, 1943
                     WP(C) NO. 26794 OF 2021
PETITIONER:

            T. DIVAKARAN,S/O. T.KUNHIRAMAN, RESIDING AT K J
            QUARTERS, CHALAKUNNU, THOTTADA P.O, THOTTADA,
            KANNUR-670 007, NOW RESIDING AT PONMATH
            QUARTERS, NEAR SREE KRISHNA TEMPLE, ADIKADALAI
            P.O, KANNUR 670 003.

            BY ADV R.RAJASEKHARAN PILLAI



RESPONDENT:

            THE REGIONAL TRANSPORT OFFICER,KANNUR, CIVIL
            STATION, COLLECTORATE RD, TALAP, KANNUR,
            KERALA 670 002.

            SR.GP.SRI.SHAMEER.P.M


     THIS     WRIT   PETITION   (CIVIL)   HAVING    COME    UP    FOR
ADMISSION    ON   27.01.2022,   THE    COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO.26794 of 2021
                                   2




                                JUDGMENT

The relief claimed in the writ petition reads

thus:

"Issue a writ of mandamus or other

appropriate writ order direction

commanding the respondent to consider Ext

P7 and P8 and endorse "heavy vehicle" too

in his driving license Ext P6."

2. The learned Senior Government Pleader, on

instructions, submits that the required fee for

considering the application for heavy vehicle

license has not been paid and hence the non-

consideration of the request Exts P6 and P7.

3. Accordingly it is ordered that, on the

petitioner remitting the required fee for

consideration of the application for heavy vehicle

license, appropriate action shall be taken on Exts

P7 and P8 applications without further delay.

Writ petition is disposed of as above.

Sd/-

Sathish Ninan, Judge vdv WP(C) NO.26794 of 2021

APPENDIX OF WP(C) 26794/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PETITIONER'S DRIVING LICENSE NO. MH-02-20070022452

Exhibit P2 TRUE COPY OF THE LETTER DATE 16.6.2014 FROM THE RESPONDENT TO THE REGIONAL TRANSPORT OFFICER MUMBAI WEST.

Exhibit P3 TRUE COPY OF THE NOC DATED 20.02.2014 FROM THE RTO MUMBAI TO THE RESPONDENT.

Exhibit P4 TRUE COPY OF THE PETITIONER'S APPLICATION DATED 3.4.2014 SUBMITTED BEFORE THE RESPONDENT.

Exhibit P5 TRUE COPY OF THE EXTRACT OF THE DRIVING LICENSE NO.

MH02/DLX/0000438/2016 OF THE PETITIONER FROM RTO MUMBAI WEST DATED 19.1.2016 TO THE PETITIONER.

Exhibit P6 TRUE COPY OF THE LICENSE DATED 19.12.2019 ISSUED BY THE RESPONDENT TO THE PETITIONER.

Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 16.3.2020 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

Exhibit P8 TRUE COPY OF THE REMINDER DATED 29.3.2021 FROM THE PETITIONER TO THE RESPONDENT.

 
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