Xxxxx vs State Of Kerala
2022 Latest Caselaw 1003 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  TUESDAY, THE 25TH DAY OF JANUARY 2022 / 5TH MAGHA, 1943
                      OP(CRL.) NO. 542 OF 2021
CRIME NO.1279/2019 OF PALARIVATTOM POLICE STATION, ERNAKULAM
 IN S.C.NO.197/2020 OF ADDITIONAL DISTRICT & SESSIONS COURT
 (CASES RELATING TO ATROCITIES AND SEXUAL VIOLENCE AGAINST
                   WOMEN & CHILDREN), ERNAKULAM
PETITIONER/ACCUSED:

         XXXXX
         X
         BY ADVS.SMT.JASMINE V.H
                 SRI.JESWIN P.VARGHESE
                 SMT.REETHU JACOB


RESPONDENT/STATE:

         STATE OF KERALA,
         REPRESENTED BY THE PUBLIC PROSECUTOR,
         HIGH COURT OF KERALA, ERNAKULAM-682 031.



         BY SRI.M.P.PRASNTH, PUBLIC PROSECUTOR

     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
25.01.2022,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P.(Crl.).542 of 2021
                                  -:2:-




                                JUDGMENT

Dated this the 25th day of January, 2022

This Original Petition has been filed seeking for speedy

disposal of S.C.No.197/2020 pending on the files of the Additional

District and Sessions Court, Ernakulam (Cases relating to Atrocities

and Sexual Violence against Women and Children).

A report has been called for from the Additional Sessions

Court. The learned Sessions Judge reported that he requires six

months time from 16.02.2022 for the disposal of the case. Hence,

this Original Petition is disposed of with a direction to the learned

Sessions Judge to dispose of the case within six months from

16.02.2022.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE NAB O.P.(Crl.).542 of 2021

APPENDIX OF OP(CRL.) 542/2021

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE PHOTOCOPY OF THE FIR 1803/2019 OF CHANGANASSERY POLICE STATION DATED 27.06.2019.

EXHIBIT P2 TRUE PHOTOCOPY OF THE FIR IN CRIME NO.1279/2019 OF PALARIVATTOM POLICE STATION, ERNAKULAM DISTRICT DATED 26.07.2019.

EXHIBIT P3 TRUE PHOTOCOPY OF THE FINAL REPORT IN CRIME NO.1279/2019 OF PALARIVATTOM POLICE STATION, ERNAKULAM DISTRICT DATED 06.02.2020.

EXHIBIT P4 TRUE PHOTOCOPY OF THE ORDER DATED 02.11.2019 IN CRL.MP NO.863/2019 OF THE COURT OF ADDITIONAL DISTRICT AND SESSIONS JUDGE, ERNAKULAM (FOR THE TRIAL OF CASES RELATING TO ATROCITIES AND SEXUAL VIOLENCE AGAINST WOMEN).

EXHIBIT P5 THE ORIGINAL AFFIDAVIT SWORN BY THE VICTIM DATED 17.12.2021.

RESPONDENT'S EXHIBITS:          NIL


                                                         //TRUE COPY//


                                                         P A TO JUDGE