Sunny P V vs The Secretary, Payipra Grama ...
2022 Latest Caselaw 2249 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
    THURSDAY, THE 24TH DAY OF FEBRUARY 2022 / 5TH PHALGUNA, 1943
                         WP(C) NO. 27702 OF 2021


PETITIONER:

              SUNNY P V
              AGED 51 YEARS, S/O.VARGHESE P.P.,
              PAZHUKKUDY HOUSE, ASAMANOOR,
              KUNNATHUNADU, ERNAKULAM DISTRICT,
              PIN-683 549

              BY ADVS.
              SRI.KRISHNADAS P. NAIR
              SRI.HARIDAS P.NAIR
              SMT.K.L.SREEKALA
              SRI.M.RAJESH KUMAR
              SRI.M.A.VINOD



RESPONDENTS:

     1        THE SECRETARY,
              PAYIPRA GRAMA PANCHAYATH
              ERNAKULAM DISTRICT, PIN-686691

     2        THE DISTRICT COLLECTOR,
              COLLECTORATE, KAKKANAD,
              ERNAKULAM DISTRICT-682 030

     3        THE TAHASILDAR,
              MUVATTUPUZHA TALUK,
              ERNAKULAM DISTRICT-686 691

     4        THE REVENUE DIVISIONAL OFFICER,
              MUVATTUPUZHA, ERNAKULAM DISTRICT-686673

     5        THE VILLAGE OFFICER,
              PAYIPRA VILLAGE, ERNAKULAM DISTRICT-686 673
 WP(C) NO. 27702 OF 2021
                               2



    6     THE ENVIRONMENT ENGINEER,
          KERALA STATE POLLUTION CONTROL BOARD,
          PERUMBAVOOR, ERNAKULAM DITRICT-683 542

    7     THE ENVIRONMENT ENGINEER,
          GEOLOGY DEPARTMENT, KAKKANAD,
          ERNAKULAM DISTRICT-683 542

    8     MUHAMMED SWALIK,
          PUTHEKKADAN HOUSE, VADAKKATTUPADIYIL,
          PERUMBAVOOR, ERNAKULAM DISTRICT-683 542

          BY ADV C.A.NAVAS
          SRI.RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27702 OF 2021
                                   3




                             T.R. RAVI, J.
              --------------------------------------------
                    W. P. (C). No. 27702 of 2021
               --------------------------------------------
              Dated this the 24th day of February, 2022

                             JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted and the writ petition

is dismissed as withdrawn.

Sd/-

T.R.RAVI JUDGE

Pn