Sabu vs Divyalakshmi
2022 Latest Caselaw 2243 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
 THURSDAY, THE 24TH DAY OF FEBRUARY 2022 / 5TH PHALGUNA,
                                  1943
                     OP(C) NO. 113 OF 2022
     RP 43/2021 IN O.S.NO.312/2013 OF MUNSIFF COURT,
                             KAYAMKULAM
PETITIONER/PETITIONER/DEFENDANT:

           SABU
           AGED 41 YEARS
           S/O. CHELLAPPAN, KOCHUVEETTIL, VALLIKUNNAM,
           MAVELIKARA, ALAPUZHA-690501.
           BY ADV V.VIJITHA

RESPONDENTS/CO-PETITIONERS/PLAINTIFF :

    1      DIVYALAKSHMI
           W/O. LATE SURENDRAN NAIR, MAVANOOR VEEDU,
           KADAVUNGAL, VALLIKUNNAM, MAVELIKARA, ALAPUZHA-
           690501.
    2      VAISHNAV (MINOR),
           S/O.DIVYALAKSHMI, MAVANOOR VEEDU, KADAVUNGAL,
           VALLIKUNNAM, MAVELIKARA, ALAPUZHA-690501, REP.
           BY MOTHER DIVYALAKSHMI.
    3      VEDIKA (MINOR),
           S/O.DIVYALAKSHMI, MAVANOOR VEEDU, KADAVUNGAL,
           VALLIKUNNAM, MAVELIKARA, ALAPUZHA-690501, REP.
           BY MOTHER DIVYALAKSHMI.
           BY ADVS.
           P.R.HARIKUMAR
           ANANTHU S. HARI


        THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2022,    THE   COURT   ON    THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P.(C)No.113 of 2022
                                   ..2..




                         A.BADHARUDEEN, J.

        ------------------------------------------------------------
                        O.P.(C)No.113 of 2022
         ------------------------------------------------------------
          Dated this the 24th day of February, 2022

                            JUDGMENT

It is submitted by the learned counsel for the

petitioner that this original petition is not pressed. This

submission is recorded. Accordingly, this original petition

is dismissed as not pressed.

Sd/-

A.BADHARUDEEN, JUDGE rkj