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Ashok Kumar vs Union Of India
2022 Latest Caselaw 2141 Ker

Citation : 2022 Latest Caselaw 2141 Ker
Judgement Date : 24 February, 2022

Kerala High Court
Ashok Kumar vs Union Of India on 24 February, 2022
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
    THURSDAY, THE 24TH DAY OF FEBRUARY 2022 / 5TH PHALGUNA, 1943
                          WP(C) NO. 2101 OF 2022
PETITIONER/S:

           ASHOK KUMAR,
           AGED 57 YEARS
           S/O. PURUSHOTHAMAN, PAVITHRAM KARICHIYIL, ATTINGAL,
           THIRUVANANTHAPURAM , KERALA-695101.

           BY ADVS.
           C.P.UDAYABHANU
           RASSAL JANARDHANAN A.
           P.U.PRATHEESH KUMAR
           BOBAN PALAT
           P.R.AJAY
           ABHISHEK M. KUNNATHU



RESPONDENT/S:

     1     UNION OF INDIA,
           REPRESENTED BY THE SECRETARY, THE MINISTRY OF EXTERNAL
           AFFAIRS, JAWAHAR LAL NEHRU BHAVAN, SHASTRI BHAVAN,
           PATIALA HOUSE, INDIA GATE, ISIL BUILDING, DELHI-110001.

     2     THE REGIONAL PASSPORT OFFICER,
           REGIONAL PASSPORT OFFICE, SNSM BUILDING, KARALKKADA
           JUNCTION, KAITHAMUKKU, THIRUVANANTHAPURAM, KERALA-695024.

           BY ADV MANU S., ASG OF INDIA


OTHER PRESENT:

           SRI. MANU.S ASGI


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2101 OF 2022
                                   2



                           JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted. Accordingly,

this writ petition is dismissed as withdrawn.

Sd/-

sab                                             AMIT RAWAL

                                                 JUDGE
 WP(C) NO. 2101 OF 2022


APPENDIX OF WP(C) 2101/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE PASSPORT BEARING NO. K 0784507 ISSUED TO THIS PETITIONER.

Exhibit P2 A TRUE COPY OF THE BIRTH CERTIFICATE DATED 28/09/2021 ISSUED BY THE ATTINGAL MUNICIPALITY CHIRAYINKEEZHU TALUK.

Exhibit P3 A TRUE COPY OF THE AADHAR CARD ISSUED BY THE GOVERNMENT OF INDIA.

Exhibit P4 A TRUE COPY OF THE VOTERS ID ISSUED BY THE ELECTION COMMISSION OF INDIA.

Exhibit P5 A TRUE COPY OF THE JUDGMENT DATED 14/07/2021 OF THE HON'BLE MUNSIFF COURT, ATTINGAL IN OS NO.305/2020.

Exhibit P6 A TRUE COPY OF THE ONLINE APPOINTMENT RECEIPT DATED 14/12/2021 ISSUED TO THE PETITIONER.

Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED 05/03/2020 OF THIS HON'BLE COURT IN WPC NO.1927/2020.

Exhibit P8 CERTIFIED COPY OF THE JUDGMENT OF THE HON'BLE SUB JUDGE'S COURT, ATTINGAL ON 31/01/2022.

 
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