Joy V.S vs State Of Kerala
2022 Latest Caselaw 2012 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 18TH DAY OF FEBRUARY 2022 / 29TH MAGHA, 1943
                        WP(C) NO. 19365 OF 2012
PETITIONER:

          JOY V.S.
          VALIYAVEETIL PUNJIKKARAN,
          KOLOZHY.P.O, THRISSUR - 680 010.
          BY ADV SMT.P.K.PRIYA


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          GENERAL EDUCATION DEPARTMENT,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.
    2     COMMISSION FOR RIGHT TO EDUCATION ACT
          HOUSING BOARD BUILDING, FIRST FLOOR,
          THIRUVANANTHAPURAM- 695 001.
    3     DIRECTOR OF PUBLIC INSTRUCTION
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.
    4     DISTRICT EDUCATIONAL OFFICER
          PALACE ROAD, THRISSUR - 680 020.
    5     SUB INSPECTOR OF POLICE
          VIYYUR POLICE STATION,
          VIYYUR.P.O, THRISSUR - 680 010.
    6     COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS,
          PRAGATI HOUSE, 3RD FLOOR, 47-48, NEHRU PLACE,
          NEW DELHI - 110 019.
    7     KOLAZHY GRAMA PANCHAYATH
          MULAMKUINNATHUKAVU.P.O, THRISSUR - 680 581,
          REPRESENTED BY ITS SECRETARY.
    8     CHAIRMAN
          CHILD WELFARE COMMITTEE,
 WP(C) NO. 19365 OF 2012

                                   2

               GOVERNMENT CHILDREN HOME,
               RAMAVARMAPURAM.P.O, THRISSUR - 680 631.
    9          ST. ANNE'S ENGLISH MEDIUM SCHOOL,
               KUTTOOR,
               THRISSUR - 680 013.
               BY ADVS.
               SRI.C.P.PEETHAMBARAN
               SMT.R.RAJITHA
               SRI.P.SANTHOSH PODUVAL


               SMT.VIDYA KURIAKOSE, GOVERNMENT PLEADER



        THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION       ON   18.02.2022,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 19365 OF 2012

                                  3




                  P.V.KUNHIKRISHNAN, J
                -------------------------------
                W.P.(C)No. 19365 of 2012
               --------------------------------
     Dated this the 18th day of February, 2022

                       JUDGMENT

The learned counsel appearing for the petitioner

submitted that the writ petition has become infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM