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St.Joseph'S Granites vs P.K Shaly
2022 Latest Caselaw 1992 Ker

Citation : 2022 Latest Caselaw 1992 Ker
Judgement Date : 18 February, 2022

Kerala High Court
St.Joseph'S Granites vs P.K Shaly on 18 February, 2022
Con.Case(C) No.1992/2021                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                           THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
               Friday, the 18th day of February 2022 / 29th Magha, 1943
               CONTEMPT CASE(C) NO. 1992 OF 2021(S) IN WP(C) 38109/2015
        PETITIONER/PETITIONER IN WPC NO.38109/2015:

                  M/S. ST.JOSEPH'S GRANITES, ACHANKUNNU, VALAKKAVU,

                  MULAYAM P.O, THRISSUR-680 751, REPRESENTED BY ITS

                  MANAGING PARTNER, MR.JOS K.FRANCIS, AGED 57 YEARS,

                  S/O K.C. FRANCIS.

            BY ADV. SRI.JOBI JOSE KONDODY.

        RESPONDENTS/RESPONDENTS 4 AND 5 IN WPC NO.38109/2015:


            1. MRS.P.K. SHALY, THE DISTRICT SURVEY SUPERINTENDENT, CIVIL
               STATION, AYYANTHOLE P.O, THRISSUR DISTRICT-680 005.
            2. MRS.HARITHA V.NAIR, I.A.S, THE DISTRICT COLLECTOR,
               COLLECTORATE, AYYANTHOLE P.O, THRISSUR DISTRICT-680 005.

                GOVERNMENT PLEADER FOR RESPONDENT

        This Contempt of court case (civil) having come up for orders on
   18.02.2022, the court on the same day passed the following:
                                      ORDER

Along with the memo dated 15/02/2022, a communication issued by the

District Collector, Thrissur to the office of the Advocate General dated 10/02/2022 is produced, from where it is evident that the District

Collector has directed the revenue authorities to take steps to complete

the survey in accordance with the directions contained in the judgment and

three weeks' time is sought for placing a report before this Court along

with the sketch and other related documents.

Post the matter after 3 weeks.




                                                        Sd/- SHAJI P.CHALY ,JUDGE




18-02-2022                          /True Copy/                                Assistant Registrar
 

 
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