Maneesh Babu vs Dr.C.M.Hyderali
2022 Latest Caselaw 1976 Ker

RCRev. No.218/2020                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                       THE HONOURABLE MR. JUSTICE P.G.AJITHKUMAR

                Friday, the 18th day of February 2022 / 29th Magha, 1943

                         IA.NO.1/2020 IN RCREV. NO. 218 OF 2020


RCA 7/2019 OF RENT CONTROL APPELLATE AUTHORITY/ ADDITIONAL DISTRICT COURT, NORTH
                                    PARAVUR

                RCP No.6/2019 of the MUNSIFF COURT/RENT CONTROL COURT, ALUVA

   PETITIONER/ REVISION PETITIONER:

          MANEESH BABU, AGED 39 YEARS, S/O V.C.BABU, EASWARI, SANTHI LANE,
          THOTTAKKATTUKARA, THOTTAKKATTUKARA P O, PIN-683102, ALUVA WEST
          VILLAGE AND TALUK

   RESPONDENTS/ RESPONDENTS:

      1. DR.C.M.HYDERALI, AGED 71 YEARS, S/O LATE C.K. MEETHIAN, ASHAR,
         SANTHOSH LANE, ALUVA KARA AND ALUVA WEST VILLAGE P O, PIN-683101,
         NOW AT BUILDING NO 6/983, NEAR ANWAR MEMORIAL HOSPITAL, ALUVA P O,
         -683101.

            And 2 Others.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 19-08-2020 in R.C.A No. 7/2019, Rent Control
   Appellate Authority, North Parur, pending disposal of the above Rent
   Control Revision.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 20.01.2022 and upon hearing the arguments of M/S DINESH
   R.SHENOY, EBIN MATHEW & ROHIT PREMANANDA SHENOY, Advocates for the
   petitioner and of SRI.P.VISWANATHAN, Senior Advocate along with SRI.AJITH
   VISWANATHAN, Advocate for the respondents, the court passed the following:




                                                                           (p.t.o)
 RCRev. No.218/2020                           2/2




                                        ORDER

Interim order will stand extended by two weeks..

Sd/- ANIL K.NARENDRAN, JUDGE

Sd/- P.G.AJITHKUMAR, JUDGE

18-02-2022 /True Copy/ Assistant Registrar