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N. Harikumar vs Anand Singh I.A.S
2022 Latest Caselaw 1877 Ker

Citation : 2022 Latest Caselaw 1877 Ker
Judgement Date : 18 February, 2022

Kerala High Court
N. Harikumar vs Anand Singh I.A.S on 18 February, 2022
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 FRIDAY, THE 18TH DAY OF FEBRUARY 2022 / 29TH MAGHA, 1943
               CON.CASE(C) NO. 2056 OF 2021
    AGAINST THE ORDER/JUDGMENT DATED 9.9.2021 IN WP(C)
            13983/2021 OF HIGH COURT OF KERALA
PETITIONER/WRIT PETITIONER IN W.P.(C) NO.13983/2021:

          N. HARIKUMAR
          AGED 53 YEARS, S/O. NAGAPPAN, GOVERNMENT
          ELECTRICAL CONTRACTOR, SABARI ELECTRICALS,
          SWATHI, BEACH ROAD, KOVALAM P.O,
          THIRUVANANTHAPURAM 695 527
          BY ADV AJITH KRISHNAN
RESPONDENTS/RESPONDENTS 1 TO 8 IN W.P.(C) NO.13983/2021:

    1     ANAND SINGH I.A.S,
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER) SECRETARY, PUBLIC WORKS DEPARTMENT,
          STATE OF KERALA, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM 695 001
    2     BEENA L,
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), CHIEF ENGINEER, PUBLIC WORKS
          BUILDINGS PUBLIC OFFICE,
          THIRUVANANTHAPURAM 695 033
    3     SANTHOSH V,
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), EXECUTIVE ENGINEER, PUBLIC WORKS
          DEPARTMENT, BUILDING DIVISION, P.M.G JUNCTION,
          THIRUVANANTHAPURAM 695 033
    4     C. DINESH
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), ASSISTANT EXECUTIVE ENGINEER,
          PUBLIC WORKS DEPARTMENT, ELECTRICAL SUB
          DIVISION, THIRUVANANTHAPURAM 695 004
 Contempt Case (C) No.2056 of 2021   2




     5      CYSIL VARGHESE,
            (AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER), THE EXECUTIVE ENGINEER, PWD
            ELECTRICAL DIVISION, THIRUVANANTHAPURAM 695 033
     6      DR. RAJU V.R,
            (AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER), DIRECTOR, DIRECTORATE OF HEALTH
            DEPARTMENT, THIRUVANANTHAPURAM 695 024
     7      JUSTIN RAJ,
            (AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER), THE SUPERINTENDENT, TALUK HOSPITAL,
            ATTINGAL, THIRUVANANTHAPURAM 695 101
     8      V.P JOY I.A.S,
            (AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER), CHIEF SECRETARY, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM 695 001.

            SRI.V.K.SUNIL SR GP


         THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 18.02.2022, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 Contempt Case (C) No.2056 of 2021     3




                      P.B.SURESH KUMAR, J.
              -----------------------------------------------
              Contempt Case (C) No.2056 of 2021
              -----------------------------------------------
          Dated this the 18th day of February, 2022.


                              JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the judgment has been complied

with. In the light of the submission made by the learned

counsel for the petitioner, this Contempt of Court Case is

closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

YKB

APPENDIX

PETITIONER ANNEXURES Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 9-

09-2021 IN W.P(C) NO. 13983/2021 ON THE FILE OF THIS HON'BLE COURT.

 
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