John Kuriakose vs The Secretary To Government
2022 Latest Caselaw 1744 Ker

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                         THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

               WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943

                                 WP(C) NO. 6203 OF 2014

PETITIONER/ACCUSED IN CRIME NO.1423/2013:

                JOHN KURIAKOSE
                S/O.KURIAKOSE, MANAGING DIRECTOR, DENTCARE DENTAL LABEL PRIVATE
                LIMITED, NAZ ROAD, ERNAKULAM, RESIDING AT PUTHENKARAYIL HOUSE, MARADI
                VILLAGE, MUVATTUPUZHA.

                BY ADVS.
                SRI.C.S.AJITH PRAKASH
                SRI.PAUL C THOMAS
                SRI.T.D.SALIM
                SMT.SHYNI PELEXY
                SRI.C.S.YESUDAS


RESPONDENTS:

      1         THE SECRETARY TO GOVERNMENT,
                FOOD, CIVIL SUPPLIES & CONSUMER AFFAIRS DEPARTMENT, GOVERNMENT
                SECRETARIAT, THIRUVANANTHAPURAM - 695001.

      2         THE CONTROLLER,
                LEGAL METROLOGY DEPARTMENT, OFFICE OF THE CONTROLLER LEGAL METROLOGY
                VIKAS BHAVAN, THRIUVANANTHAPURAM.

      3         THE VIGILANCE OFFICER,
                LEGAL METROLOGY CONTROL OFFICE, VIKAS BHAVAN, THIRUVANANTHAPURAM.

      4         THE ASSISTANT CONTROLLER,
                LEGAL METROLOGY, OFFICE OF THE DEPUTY CONTROLLER, KAKKANADU, KOCHI
                30.

      5         ABHILASH
                INSPECTOR LEGAL METROLOGY, OFFICE OF THE INSPECTOR OF LEGAL
                METROLOGY, MUVATTUPUZHA.


OTHER PRESENT:

                SMT.SHEEBA.G, GOVT.PLEADER


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.02.2022, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(Civil). No.6203 of 2014                2




                            VIJU ABRAHAM, J.
                    ..............................................
                   W.P.(Civil). No.6203 of 2014
           ...............................................................
          Dated this the 16th day of February, 2022

                                 JUDGMENT

Petitioner filed a petition, I.A.No.1 of 2022 intimating

that the petitioner is not interested to conduct the case any

more and the Writ Petition may be closed as withdrawn. In

view of the above, the Writ Petition is closed as withdrawn.

sd/-

VIJU ABRAHAM,JUDGE

pm

APPENDIX OF WP(C) 6203/2014

PETITIONER EXHIBITS

EXHIBIT P1. COPY OF THE CERTIFICATE OF INCORPORATION NO.U33116KL2007PTCO20687.

EXHIBIT P2. COPY OF THE DISPLAY BOARD SHOWING FOOT WEAR PROHIBITED.

EXHIBIT P3. COPY OF THE INTERIOR ARRANGEMENT OF THE LAB.

EXHIBIT P4. COPY OF THE PRECLINIC OF THE DENT CARE DENTAL LAB.

EXHIBIT P5. COPY OF THE DOCUMENT STAMPED BY THE LEGAL METROLOGY DEPARTMENT AS PER THE REFERENCE NUMBER 14/2013, DATED 9.1.13 AND ISSUED TO THE PETITIONER.

EXHIBIT P6. COPY OF THE PURCHASE OF ELECTRONIC BALANCER DATED 08.07.13.

EXHIBIT P7. COPY OF THE ILLEGAL ACT OF MR.ALIYAR (DRIVER OF LEGAL METROLOGY) PARTICIPATING THE SEARCH.

EXHIBIT P8. COPY OF THE COMPLAINT SUBMITTED BY BABU PAUL DATED 30.7.13 TO THE PETITIONER.

EXHIBIT P9. COPY OF THE FIR AND FI STATEMENT IN CRIME NO. 1423/13 DATED 30.7.13.

EXHIBIT P10. COPY OF THE BALANCER KEPT IN THE PRE-CLINIC OF DENTCARE DENTAL LAB.

EXHIBIT P11. COPY FO THE OFFERING TEA TO THE SEARCH TEAM OF THE LEGAL METROLOGY DEPARTMENT.

EXHIBIT P12. COPY OF THE CERTIFICATES

DATED 28.11.12 AND 16.7.13 ISSUED BY THE TEL STAR, WHO SUPPLIED 84 DIGITAL CAMERA.

EXHIBIT P13. COPY OF THE ORDER IN CRIMINAL MISCELLANEOUS CASE NO.1535/13 BY THE HONOURABLE SESSIONS COURT ERNAKULAM.

EXHIBIT P14. COPY OF THE INTERIM ORDER DATED 10.09.13 IN CRLMC NO.3927/13.

EXHIBIT P15. COPY OF THE FIR NO.1459/13 DATED 06.08.13 REGISTERED BY THE SHO MUVATTUPUZHA.

EXHIBIT P16. COPY OF THE COMPLAINT SUBMITTED BY THE 5TH RESPONDENT BEFORE THE SHO MUVATTUPUZHA POLICE STATION.

EXHIBIT P17. COPY OF THE COMPLAINT DATED NIL SUBMITTED BY THE LEGAL METROLOGY INSPECTOR.

EXHIBIT P18. COPY OF THE COMPLAINT DATED 09.08.13 FILED BY THE PETITIONER.

EXHIBIT P19. COPY OF THE HEARING NOTICE NO.516748/2013(2) DATED 20.08.13 ISSUED BY THE LEGAL METROLOGY DEPARTMENT.

EXHIBIT P20. COPY OF THE REPLY SUBMITTED BY THE PETITIONER ON THE HEARING DATE.

EXHIBIT P21. COPY OF THE RELEVANT PAGE OF THE KERALA LEGAL METROLOGY ENFORCEMENT RULES 2012.

EXHIBIT P22. COPY OF THE REPRESENTATION DATED 08.2013 SUBMITTED BY THE PETITIONER TO THE IST AND THE 2ND RESPONDENT.

EXHIBIT P23. COPY OF THE CIRCULAR NO.10802/67 DATED 08.11.67.

EXHIBIT P24. COPY OF THE CIRCULAR NO. A3

17013/79 DATED 26.12.79 ISSUED BY CONTROLLER WEIGHT & MEASUREMENT.

EXHIBIT P25. COPY OF THE G.O(RT)NO.25/2008/CAD DATED 14.03.08 GOVERNMENT OF KERALA.