Sinnu Paul vs State Of Kerala
2022 Latest Caselaw 1732 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
    WEDNESDAY, THE 16TH DAY OF FEBRUARY 2022 / 27TH MAGHA, 1943
                       WP(C) NO. 15659 OF 2020
PETITIONER:

          SINNU PAUL
          AGED 28 YEARS
          D/O.LATE PAUL, ATTIPETTY HOUSE, MALIPPURAM P.O.,
          PERUMALPADI, PIN-682511.

          BY ADVS.
          SAM ISAAC POTHIYIL
          SMT.TINU JOHNSON
          SHRI.VISHNU DAS
          SRI. SRUTHI DAS
          SHRI.JOMON P MOHAN
          SHRI.PHILIP ARUN M.N.



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM-695001.

    2     DISTRICT COLLECTOR,
          CIVIL STATION, KAKKANAD, ERNAKULAM, PIN-682030.

    3     LAND TRIBUNAL,
          3RD FLOOR, MINI CIVIL STATION, MAIN ROAD, TRIPUNITHURA-
          682301.




          SMT.K.AMMINIKUTTY SR.G.P.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15659 OF 2020
                                    2



                                JUDGMENT

When this matter was called today, the

learned counsel for the petitioner submitted

that this writ petition is not being pressed

and that a memo dated 04.02.2022 has been

placed on record to such effect.

Resultantly, the memo is accepted and this

writ petition will stand dismissed as having

been withdrawn.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS/16/02/2022 WP(C) NO. 15659 OF 2020

APPENDIX OF WP(C) 15659/2020

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE FILES SHOWING THE PROCEDURES TILL THE PREPARATION OF THE CERTIFICATE OF PURCHASE OF KUDIKIDAPPU.

EXHIBIT P2 TRUE COPY OF THE SALE DEED NO.600/93 OF NARAKKAL SUB REGISTRY.

EXHIBIT P3 TRUE COPY OF THE INFORMATION GIVEN TO JOSEPH SHALIN UNDER THE RIGHT TO INFORMATION ACT DATED 7.5.2019.

EXHIBIT P4 TRUE COPY OF THE CERTIFICATE OF PURCHASE OF KUDIKIDAPPU WHICH WAS PREPARED BY THE SAID LAND TRIBUNAL ON 7.3.1970.

EXHIBIT P5 TRUE COPY OF THE RELATIONSHIP CERTIFICATE DATED 26.9.2019 OF THE PETITIONER HEREIN.

EXHIBIT P6 TRUE COPY OF THE LAND TAX RECEIPT ISSUED TO THE PETITIONER DATED 15.2.2020.

EXHIBIT P7 TRUE COPY OF THE BUILDING TAX RECEIPT ISSUED TO THE PETITIONER DATED 5.3.2019.

EXHIBIT P8 TRUE COPY OF THE REPLY GIVEN TO JOSEPH SHALIN DATED 4.2.2020.

EXHIBIT P9 TRUE COPY OF THE APPLICATION DATED 6TH JULY 2020 SUBMITTED BY THE PETITIONER HEREIN BEFORE THE 3RD RESPONDENT.

EXHIBIT P10 TRUE COPY OF THE RECEIPT ISSUED BY THE 3RD RESPONDENT ACKNOWLEDGING RECEIPT OF APPLICATION DATED 6TH JULY 2020 SUBMITTED BY THE PETITIONER HEREIN BEFORE THE ....