Sasi Bhanu vs State Of Kerala
2022 Latest Caselaw 1689 Ker

Citation : 2022 Latest Caselaw 1689 Ker
Judgement Date : 15 February, 2022

Kerala High Court

Sasi Bhanu vs State Of Kerala on 15 February, 2022

CRL.A No.175/2022                              1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
                Tuesday, the 15th day of February 2022 / 26th Magha, 1943

                     CRL.M.APPL.NO.1/2022 IN CRL.A NO. 175 OF 2022

            S.C.No.439/2019   of Fast Track Special Court, Pathanamthitta.

   PETITIONER/APPELLANT:

          SASI BHANU, AGED 60 YEARS, S/O BHANU, SHINU BHAVANAM, MALLASSERI
          MURI, PRAMADOM VILLAGE, KONNI TALUK, PATHANAMTHITTA DISTRICT, PIN -
          689646

   RESPONDENTS/COMPLAINANT STATE

          THE STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, PIN - 682031


        Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the conviction and sentence imposed by
   the Judgment dated 08.12.2021 in S.C.No.439/2019 of the Court of Fast
   Track Special Judge, Pathanamthitta in the inetrest of justice.


        This Application coming on for admission upon perusing the
   application and upon hearing the arguments of M/S MANU RAMACHANDRAN,
   M.KIRANLAL, R.RAJESH (VARKALA), T.S.SARATH, SAMEER M NAIR, HARSHA SUSAN
   SAM, GEETHU KRISHNAN, Advocates for the petitioner and of PUBLIC
   PROSECUTOR for the respondent, the court passed the following:


                                          ORDER

The execution of the sentence shall stand suspended on condition that the petitioner executes a bond for Rs.1,00,000/-(Rupees One Lakh Only) with two solvent sureties for the like sum each to the satisfaction of the court below and also on condition that the petitioner deposits the entire fine amount at the court below within one month.




                                               Sd/- DR. KAUSER EDAPPAGATH, JUDGE




15-02-2022                       /True Copy/                             Assistant Registrar