Rajendran R vs The District Geologist
2022 Latest Caselaw 1668 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                       WP(C) NO. 5047 OF 2022
PETITIONER:

          RAJENDRAN R
          AGED 57 YEARS
          S/O RAGHAVAN, SAI SADHANAM, PERINGANAD, ADOOR,
          PATHANAMTHITTA.

          BY ADVS.
          R.SUNIL KUMAR
          A.SALINI LAL



RESPONDENT:

          THE DISTRICT GEOLOGIST
          DEPARTMENT OF MINING AND GEOLOGY, MINI CIVIL STATION,
          ARANMULA, PATHANAMTHITTA-689533.



          PRINCY XAVIER-SR.GP




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5047 OF 2022

                                      2


                                 JUDGMENT

This writ petition is filed seeking directions to the respondent to

consider Ext.P1 application made for transit passes for removal of

ordinary earth from the property of the petitioner. The petitioner

submits that building permit as required has been obtained and that the

application is, therefore, liable to be considered in accordance with law.

Having heard the learned Government Pleader also, there will be a

direction to the respondent to take up Ext.P1 application submitted by

the petitioner and to consider and pass orders on the same after

considering all relevant aspects of the matter and after conducting due

site inspections. Appropriate orders shall be passed within a period of

six weeks from the date of receipt of a copy of this judgment.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C) NO. 5047 OF 2022

APPENDIX OF WP(C) 5047/2022

PETITIONER EXHIBITS

Exhibit P1 COPY OF APPLICATION BEFORE THE RESPONDENT DATED 9/2/22 ALONG WITH ENCLOSURE.