Rama Rajeev vs District Geologist
2022 Latest Caselaw 1665 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                    WP(C) NO.1828 OF 2022
PETITIONERS :-

    1     RAMA RAJEEV
          KALAKKASSERY HOUSE, MUDAKKUZHA,
          CHUNDAKKUZHY P.O., ERNAKULAM DISTRICT-683 546.

    2     KUMARI JOY,
          KALARIKKAL HOUSE, KEERAMPARA P.O., PUNNEKKAD,
          KOTHAMANGALAM, ERNAKULAM DISTRICT-686 681.

          BY ADVS.
          SHAJI THOMAS
          BINU PAUL
          JEN JAISON


RESPONDENT :-

          DISTRICT GEOLOGIST
          MINING & GEOLOGY DEPARTMENT, CIVIL STATION,
          KAKKANAD, ERNAKULAM-682 030

          BY SMT.VINITHA B, SR.GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 15.02.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO.1828 OF 2022

                                 -: 2 :-


                             JUDGMENT

Dated this the 15th day of February, 2022

It is submitted by the learned counsel for the petitioners that

the writ petition is not pressed and a memo is filed to that effect

also. The submission is recorded and the memo is accepted on file.

The writ petition is, accordingly, dismissed as not pressed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/19.2.2022