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Shari T.B vs The District Collector
2022 Latest Caselaw 1632 Ker

Citation : 2022 Latest Caselaw 1632 Ker
Judgement Date : 15 February, 2022

Kerala High Court
Shari T.B vs The District Collector on 15 February, 2022
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
  TUESDAY, THE 15TH DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943
                    WP(C) NO.4365 OF 2022
PETITIONERS :-

    1     SHARI T.B., AGED 34 YEARS
          W/O.SUBIN E.R., ERASSERY HOUSE, P.O.KANJANI,
          680 612.

    2     PRAJISHA, AGED 32 YEARS
          W/O.SHANMUKHAN, VALIYA PARAMBIL HOUSE,
          P.O.KANJANI, 680 612.

    3     SUSHITHA, AGED 44 YEARS
          W/O.SUSHIN, VALATH HOUSE, P.O.KANJANI, 680 612.

    4     BEENA, AGED 45 YEARS
          PERINGAT HOUSE, P.O.KANJANI, 680 612.

    5     SMITHA, AGED 50 YEARS
          W/O.SEBASTIAN, THALAKKOTTUKARA HOUSE,
          P.O.KANJANI, 680 612.

    6     PRINCY, AGED 47 YEARS
          W/O.VARUGHESE, KOZHALIPARAMBIL HOUSE,
          P.O.KANJANI, 680 612.

    7     RADHA MOHAN, AGED 48 YEARS
          CHELANGATH HOUSE, P.O.KANJANI, 680 612.

    8     RAJITHA ANOOP, AGED 37 YEARS
          AVINISSERY HOUSE, P.O.KANJANI, 680 612.

    9     JILSHA PRASANNAN, AGED 37 YEARS
          VELAKKATH HOUSE, P.O.KANJANI, 680 612.

    10    RATNA DASAN, AGED 59 YEARS
          VETTIYATTIL HOUSE, P.O.KANJANI, 680 612.

    11    ANITHA RAJEEV, AGED 36 YEARS
          KODAKKATTIL HOUSE, P.O.KANJANI, 680 612.

          BY ADV BINOY VASUDEVAN
 WP(C) NO.4365 OF 2022

                                 -: 2 :-


RESPONDENTS :-

     1       THE DISTRICT COLLECTOR
             COLLECTORATE, CIVIL STATION, AYYANTHOLE,
             THRISSUR-680 003.

     2       MANALUR GRAMA PANCHAYAT,
             REPRESENTED BY ITS SECRETARY, MANALUR P.O.,
             THRISSUR DISTRICT, 680 612.

     3       THE VILLAGE EXTENSION OFFICER,
             MANALUR VILLAGE, MANALUR P.O.,
             THRISSUR DISTRICT, 680 612.

     4       THE DISTRICT KUDUMBASREE MISSION,
             THRISSUR DISTRICT, REPRESENTED BY ITS CO-ORDINATOR,
             COLLECTORATE, CIVIL STATION, AYYANTHOLE,
             THRISSUR-680 003.

             BY SMT.DEEPA K.R, SPL.GP
             BY SRI.V.N.HARIDAS


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   15.02.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.4365 OF 2022

                                 -: 3 :-


                             JUDGMENT

Dated this the 15th day of February, 2022

In view of the directions issued in W.P.(C) No.2684/2022,

further steps shall await orders to be passed by the District

Election Officer, Thrissur in the appeal with regard to the election

held on 16.01.2022. This writ petition is closed accordingly.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/15.2.2022 WP(C) NO.4365 OF 2022

APPENDIX OF WP(C) 4365/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONERS SUBMITTED BEFORE THE 4TH RESPONDENT DATED NIL.

Exhibit P2 TRUE COPY OF THE COMMUNICATION NO.1803/B/2020/KS/TSR DATED 1.2.2022 ISSUED BY THE 1ST RESPONDENT.

 
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