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Dr. Smitha.S.Nair vs University Of Kerala
2022 Latest Caselaw 1614 Ker

Citation : 2022 Latest Caselaw 1614 Ker
Judgement Date : 15 February, 2022

Kerala High Court
Dr. Smitha.S.Nair vs University Of Kerala on 15 February, 2022
WP(C) NO. 10937 OF 2013              1



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                   TH
    TUESDAY, THE 15   DAY OF FEBRUARY 2022 / 26TH MAGHA, 1943

                    WP(C) NO. 10937 OF 2013

PETITIONER/S:


          DR. SMITHA.S.NAIR,
          AGED 34 YEARS,
          TC 2/37, KRISHNA, KESAVADASAPURAM, THIRUVANANTHAPURAM
          - 695 004.



          BY ADVS.
          SRI.P.SANKARANKUTTY NAIR
          SRI.K.SANDESH RAJA
          KUM.VIDYA MENON


RESPONDENT/S:


    1     UNIVERSITY OF KERALA,
          REPRESENTED BY ITS REGISTRAR, THIRUVANANTHAPURAM- 695
          015.

    2     MAR THEOPHILUS TRAINING COLLEGE,
          NALANCHIRA, REPRESENTED BY ITS MANAGER,
          THIRUVANANTHAPURAM - 695 015.

    3     DR. ANCY A.S.,
          ASSISTANT PROFESSOR IN GENERAL EDUCATION, MAR
          THEOPHILUS TRAINING COLLEGE, NALANCHIRA,
          THIRUVANANTHAPURAM - 695 015.
 WP(C) NO. 10937 OF 2013             2


          BY ADVS.
          SRI.J.HARIKUMAR
          SRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10937 OF 2013                        3


                                JUDGMENT

This writ petition is dismissed for non-prosecution.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE

DSV

APPENDIX OF WP(C) 10937/2013

PETITIONER (S) EXHIBITS :

EXHIBIT-P1-TRUE COPY OF THE NOTIFICATION DATED 06/08/2007 PUBLISHED IN NEW INDIAN EXPRESS.

EXHIBIT-P2-TRUE COPY OF THE CONTENTS OF THE INTERNATIONAL EDUCATOR JOURNAL OF DECEMBER, 2007.

EXHIBIT-P2(A)-TRUE COPY OF THE CONTENTS OF THE INTERNATIONAL EDUCATION AND GCTE JOURNAL OF RESEARCH AND EXTENSION IN EDUCATION.

EXHIBIT-P2(B)-TRUE COPY OF THE PAPER GIVEN FOR PUBLICATION IN THE FORTHCOMING ISSUE IN JANUARY 2011.

EXHIBIT-P2(C)-TRUE COPY OF THE LETTERS ACCEPTING THE PUBLICATION OF THE PAPERS OF THE PETITIONER DATED 09/11/2012.

EXHIBIT-P3-TRUE COPY OF THE RELEVANT PAGES OF NORMS AND PROCEDURES FOR SELECTION OF TEACHERS FOR APPOINTMENT IN PRIVATE AFFILIATED COLLEGES.

EXHIBIT-P4-TRUE COPY OF THE STATEMENT SHOWING THE DETAILS OF MARKS AWARDED BY THE SELECTION COMMITTEE WHICH INTERVIEWED THE CANDIDATES FOR APPOINTMENT TO THE POST OF LECTURER IN EDUCATION IN THE MALANKARA SYRIAN CATHOLIC COLLEGES (MAR THEOPHILUS TRAINING COLLEGE, THRIRUVANANTHAPURAM)

EXHIBIT-P5-TRUE COPY OF THE ORDER NO. AC.F1/55749/2012 DATED 18/03/2013.

RESPONDENT (S) EXHIBITS :

EXHIBIT R2(A) : TRUE COPY DEGREE CERTIFICATE DATE 07.12.2002, SUBMITTED BY THE 3RD RESPONDENT.

EXHIBIT R2(B) : TRUE COPY OF MARK LIST AT THE GRADUATE LEVEL DATED 07.08.2002 SUBMITTED BY THE 3RD RESPONDENT.

 
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