The Principal vs Dr. Suhaiba A Meera
2022 Latest Caselaw 1509 Ker

WA No.775/2021                                1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                     THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                            &
                         THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
                 Thursday, the 3rd day of February 2022 / 14th Magha, 1943
                                     WA NO. 775 OF 2021

        AGAINST JUDGMENT DATED 09.02.2021 IN WP(C) 11392/2020 OF THIS COURT.

                                           ---

   APPELLANT/RESPONDENT NO.6:

          THE PRINCIPAL,KANNUR MEDICAL COLLEGE,ANJARAKANDY,P.O.MAMBA,KANNUR
          DISTRICT.

    BY SENIOR COUNSEL SRI. GEORGE POONTHOTTAM AND

    ADVS.M/S.ABDUL RAOOF P. & K.R.AVINASH




   RESPONDENTS/PETITIONERS & RESPONDENTS 1 TO 5:

      1. DR. SUHAIBA A.MEERA,D/O T.P ABDUL HAMEED,RESIDING AT
         RAINBOW,ARTILLERY ROAD,KAANNUR-670001, MD (DERMATOLOGY)
         STUDENT,KANNUR MEDICAL COLLEGE,ANJARAKANDY,KANNUR-670 612.
      2. DR. SHIJOY P. KUNJUMON,S/O KALLADA P KUNJUMON,PUTHENVEEDU,EAST
         KALLADA,KOLLAM, M.D PSYCHIATRY,KANNUR MEDICAL
         COLLEGE,ANJARAKANDY,KANNUR-670 612.
      3. DR. HADIK AL JOUHAR,S/O ABDUL HAMEED K.,KUNNATH,MUTHUPARAMBA
         P.O.,MOOCHIKKAL,MALAPPURAM, MD (PSYCHIATRY), KANNUR MEDICAL COLLEGE,
         ANJARAKANDY, KANNUR-670 612.
      4. DR. DHANYA SACHEENDRAN,D/O SACHEENDRAN,KAKKATAN,FLAT 7E,MADHAVAN
         APARTMENTS,MUTTIMUKK P.O.,RAMAVARMAPURAM,MD PHARMACOLOGY,KANNUR
         MEDICAL COLLEGE,ANJARAKANDY,KANNUR-670 612.
      5. DR. ABBY A JOSEPH,S/O DR. A.JOSEPH,ABBY BHAVAN,NIRMALAGIRI,
         KANNUR,KANNUR MEDICAL COLLEGE, ANJARAKANDY,KANNUR-670 612.
      6. DR. RENJI JACOB,S/O JACOB VARGHESE,PAMPOORETHU,VIKAS
         NAGAR,SREEKARYAM, TRIVANDRUM,MD PATHOLOGY, KANNUR MEDICAL COLLEGE,
         ANJARAKANDY, KANNUR-670 612.
      7. DR. SHANID MUHAMMED,D/O C MOHAMMED,SUBA
         MAHAL,THOKKILANGADI,KANNUR,M.D PEDIOLOGY,KANNUR MEDICAL
         COLLEGE,ANJARAKANDY,KANNUR-670 612.
      8. DR. MINU VENGA,D/O DR.V BHASKARAN,PRANAVAM,NUT STREET,VADAKARA,MD
         PEDIOLOGY,KANNUR MEDICAL COLLEGE, ANJARAKANDY,KANNUR-670 612.
      9. STATE OF KERALA,REPRESENTED BY THE SECRETARY TO
         GOVERNMENT,DEPARTMENT OF HEALTH & FAMILY WELFARE,GOVERNMENT
         SECRETARIAT,THIRUVANANTHAPURAM-695 001.
     10. KERALA UNIVERSITY OF HEALTH SCIENCES,REPRESENTED BY ITS
 WA No.775/2021                                2/2

         REGISTRAR,MULAMKUNNATHUKAVU,MEDICAL COLLEGE P.O.,TRICHUR
         DISTRICT-680 596.
     11. MEDICAL COUNCIL OF INDIA, POCKET-14,SECTOR-8,DWARKA PHASE-1,NEW
         DELHI-110077.
     12. THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,5TH FLOOR,HOUSING BOARD
         BUILDING,SHANTHI NAGAR, TRIVANDRUM-695 001.
     13. THE CHAIRMAN,KANNUR MEDICAL COLLEGE,ANJARAKANDY,KANNUR,
         P.O.MAMBA,KANNUR.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of judgment dated 09.02.2021 in W.P.C No.11392/2020
   on the file of this Hon'ble Court of Kerala, pending disposal of this Writ
   Appeal.
        This Writ Appeal coming on for orders on 03/02/2022 upon perusing
   the appeal memorandum, the court on the same day passed the following:

                                         ORDER

We have heard Mr.George Poonthottam, learned Senior Counsel for the appellant. We deem it fit to admit the writ appeal.

Deposit of the amount directed has already been paid in the contempt proceedings.

We are inclined to grant interim stay of the impugned judgment.

Accordingly, there shall be an interim stay of the impugned judgment in WP(C) No.11392 of 2020.

03/02/2022 Sd/-S.MANIKUMAR,CHIEF JUSTICE

Sd/-SHAJI P.CHALY,JUDGE

03-02-2022 /True Copy/ Assistant Registrar