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K.A. Mohamad Ibrahim vs The Secretary
2022 Latest Caselaw 1499 Ker

Citation : 2022 Latest Caselaw 1499 Ker
Judgement Date : 2 February, 2022

Kerala High Court
K.A. Mohamad Ibrahim vs The Secretary on 2 February, 2022
WP(C) No.3455/2022                           1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                     THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        Wednesday, the 2nd day of February 2022 / 13th Magha, 1943
                       W.P.(C) NO. 3455 OF 2022 (F)
   PETITIONERS:
      1. K.A. MOHAMAD IBRAHIM, AGED 72 YEARS, S/O. ABBAS RAWTHER,
         KOMU VEEDU, PALAM BAZAR, PUDUNAGARAM VILLAGE, CHITTUR TALUK,
         PALAKKAD DISTRICT, PIN - 678 503.
      2. K. A. MOHAMAD HUSSAIN, AGED 62 YEARS, S/O. ABBAS RAWTHER,
         KOMU VEEDU, PALAM BAZAR, PUDUNAGARAM VILLAGE, CHITTUR TALUK,
         PALAKKAD DISTRICT, PIN - 678 503.
   RESPONDENTS:
      1. THE SECRETARY, PUDUNAGARAM GRAMA PANCHAYAT, PUDUNAGARAM,
          PALAKKAD DISTRICT, PIN - 678 503.
      2. PUDUNAGARAM GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY,
          PUDUNAGARAM, PALAKKAD DISTRICT, PIN - 678 503.

        Writ petition (civil) praying inter alia that in the
   circumstances stated in the affidavit filed along with the WP(C)
   the High Court be pleased to direct the Respondents not to lay a
   new road on the west of the property of the petitioners in tune
   with Exhibits P1 to P3, pending disposal of the Writ Petition.


        This petition coming on for orders upon perusing the
   petition and the affidavit filed in support of WP(C) and upon
   hearing the arguments of M/S.RAJESH SIVARAMANKUTTY, K.VIJINA &
   ARUL MURALIDHARAN, Advocates for the petitioners, the court
   passed the following:

                                      O R D E R

Admit.

Petitioners to take out notice to the respondents.

Post on 14.02.2022.

In the meanwhile, status quo as on today shall be maintained for a period of ten days.


                                                   Sd/- ANU SIVARAMAN JUDGE




02-02-2022                     /True Copy/                            Assistant Registrar
 WP(C) No.3455/2022                 2/2

                      APPENDIX OF WP(C) 3455/2022
Exhibit P1           TRUE COPY OF THE JUDGMENT DATED 5.1.2005 IN

O.S.NO.433/1997 PASSED BY THE MUNSIFF'S COURT, CHITTUR. Exhibit P2 TRUE COPY OF THE DECREE DATED 22.12.2010 PASSED BY THE II ND ADDITIONAL DISTRICT JUDGE, PALAKKAD IN AS NO.91/2005.

Exhibit P3 TRUE COPY OF THE JUDGMENT DATED 11.02.2016 IN R.S.A.NO.1223/2012 PASSED BY THIS HON'BLE COURT.

 
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