George Kuriakose vs Anitha Zachariah
2022 Latest Caselaw 1491 Ker

RSA No.699/2020                                        1/1

                               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                                  PRESENT
                                     THE HONOURABLE MR.JUSTICE K.BABU

                        Wednesday, the 2nd day of February 2022 / 13th Magha, 1943nd
                                     IA.NO.1/2020 IN RSA NO. 699 OF 2020

                           AS 84/2018 OF II ADDITIONAL DISTRICT COURT ,KOLLAM

                                   OS.50/2016 OF THE SUB COURT, PUNALUR.

   PETITIONERS/APPELLANTS:

          1.GEORGE KURIAKOSE, AGED 65 YEARS ,S/O.KURIAKOSE, KOLOTHU HOUSE, VALAKKODU,
          PUNALUR-691 305
          And another

   RESPONDENTS/RESPONDENTS:

          1.ANITHA ZACHARIAH, AGED 53 YEARS, W/O.LATE ZACHARIAH KURIAKOSE, KOLOTHU HOUSE,
          BHARANIKKAVU WARD, PUNALUR-691 305 NOW RESIDING AT HOUSE NO.B-1010, SATELLITE
          TOWNSHIP, KAKKANADU P.O., KOCHI-682030
           And others

          Application praying that in the circumstances stated in the affidavit filed therewith the High
   Court be pleased to stay the operations and enforcement of the preliminary decree in the final decree
   proceeding in AS.84/2018 before the II Addl.District Judge, Kollam dated 01.01.2020, against the
   decree and judgment dated 31.01.2018 passed by the Sub Court, Punalur in OS.No.50/2016, pending
   disposal of the above appeal.
          This Application again coming on for orders upon perusing the application and the affidavit
   filed in support thereof and this Court's order dated 03.12.2021 and upon hearing the arguments of
   SRI.C.M.ANDREWS, SRI.P.T.MOHANKUMAR, SRI.SHYAM PADMAN, SMT.BOBBY M.SEKHAR, KUM. LAYA
   MARY JOSEPH, SMT.IRENE ABRAHAM, SRI.HARISH ABRAHAM, Advocates for the petitioners and of
   SMT.S.K.DEVI, SRI.SANTHOSH P.ABRAHAM, Advocates for the respondents, the court passed the
   following:
                                                   ORDER

Interim order stands extended by two months.

Post on 10.03.2022.

Sd/-

K.BABU,

JUDGE

02-02-2022 /True Copy/ Assistant Registrar