Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kalikkodan Balan Nambiar vs Kalikkodan Raman Nambiar
2022 Latest Caselaw 1469 Ker

Citation : 2022 Latest Caselaw 1469 Ker
Judgement Date : 2 February, 2022

Kerala High Court
Kalikkodan Balan Nambiar vs Kalikkodan Raman Nambiar on 2 February, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MRS. JUSTICE SHIRCY V.
     WEDNESDAY, THE 2ND DAY OF FEBRUARY 2022 / 13TH MAGHA, 1943
                          SA NO. 75 OF 2002
AGAINST THE JUDGMENT AND DECREE IN AS 73/1997 OF PRINCIPAL SUB COURT/
                    COMMERCIAL COURT, THALASSERY
AGAINST THE JUDGMENT AND DECREE IN OS 512/1995 OF ADDITIONAL MUNSIFF
                            COURT, KANNUR
APPELLANTS/APPELLANTS/DEFENDANTS 3 AND 4 :-

     1     KALIKKODAN BALAN NAMBIAR
           S/O. CHINDAN NAMBIAR, AGED 60 YEARS,
           AARALAM FARM, RESIDING AT MUNDERI AMSOM AND DESOM,
           KANNUR TALUK.

     2     MARUTHIYADAN PUTHAN VEETTIL
           RAGHUTHAMAN, S/O. KANNAN NAMBIAR,
           AGED 45 YEARS,, MUNDERI AMSOM, DESOM.

           BY ADVS.
           SRI.K.R.AVINASH (KUNNATH)
           SRI.ABDUL RAOOF PALLIPATH



RESPONDENTS/RESPONDENTS/PLAINTIFFS & DEFENDANTS 1 AND 2 :-

    *1     KALIKKODAN RAMAN NAMBIAR (DIED)
           S/O. CHINDAN NAMBIAR, AGED 74 YEARS,
           AGRICULTURIST, MUNDERI AMSOM AND DESOM,
           KANNUR TALUK.( LR'S IMPLEADED AS R5 TO R7)

     2     KALIKKODAN NNARAYANAN NAMBIAR
           S/O. CHINDAN NAMBIAR, AGED 74 YEARS,
            -DO-

    *3     KALLIKKODAN KANNAN NAMBIAR(DIED)
           S/O. CHINDAN NAMBIAR, AGED 77 YEARS,
           -DO- (LR'S IMPLEADED AS R8 TO R10)

     4     KALLIKKODAN LAKSHMI AMMA
           D/O. CHINDAN NAMBIAR, AGED 70 YEARS,
 SA NO. 75 OF 2002
                                  2

            -DO-

    *5      KALLIANI M.,
            WIDOW OF KALIKKODAN RAMAN NAMBIAR,
            RAMA NILAYAM, PADANNOT, P.O.MUNDERI,
            KANNUR-670 591.

    *6      PURUSHOTHAMAN M.,
            KOOLIE, S/O.LATE KALIKKODAN RAMAN NAMBIAR,
            RAMA NILAYAM, PADANNOT, P.O.MUNDERI,
            KANNUR-670 591.

    *7      MOHANAN,
            S/O. LATE KALIKKODAN RAMAN NAMBIAR,
            RAMA NILAYAM, PADANNOT, P.O.MUNDERI,
            KANNUR-670 591.

            *(LR'S OF DECEASED 1ST RESPONDENT ARE IMPLEADED AS
            ADDL.RESPONDENTS 5 TO 7. AS PER THE ORDER DATED
            20.06.2013 IN IA.652/2013).

    *8      M.P.JANAKI AMMA
            WIDOW OF LATE KANNAN NAMBIAR
            RAMESH BHAVAN, PADANNOT P.O, MUNDERI,
            KANNUR - 670 591.

    *9      VASUDEVAN, S/O LATE KANNAN NAMBIAR PADANNOT
            MUNDERI P.O, RAMESH BHAVAN, KANNUR - 670 591.

   *10      RAMESHAN, S/O LATE KANNAN NAMBIAR,
            RAMESH BHAVAN, PADANNOT P.O,
            MUNDERI, KANNUR - 670 591.

            *(LR'S OF DECEASED 3RD RESPONDENT ARE IMPLEADED AS
            ADDL.RESPONDENTS 8 TO 10. AS PER THE ORDER DATED
            20.06.2013 IN IA.650/2013).

            BY ADV SRI.V.RAMKUMAR NAMBIAR - R2, R5 TO R7



     THIS    SECOND   APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON
02.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 SA NO. 75 OF 2002
                                  3



                            JUDGMENT

The learned counsel for the appellants submit that this

appeal is not pressed. A memo has been filed. The memo is

recorded.

Accordingly, this appeal is dismissed as not pressed.

Sd/-

SHIRCY V.

JUDGE SMA

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter