Citation : 2022 Latest Caselaw 1452 Ker
Judgement Date : 2 February, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
WEDNESDAY, THE 2ND DAY OF FEBRUARY 2022 / 13TH MAGHA, 1943
WP(C) NO. 2813 OF 2020
PETITIONER/S:
VISHNU.R.NAIR
AGED 28 YEARS
S/O. K. RAMACHANDRAN NAIR, PANKATTIL VEEDU, PAZHAVILA,
PANGODE P.O, THIRUVANANTHAPURAM 695 609
BY ADV B.MOHANLAL
RESPONDENT/S:
1 THE NATIONAL TESTING AGENCY
REPRESENTED BY SECRETARY, C-20 1A/8, SECTOR 62, IITK,
OUTREACH CENTRE, GAUTAM BUDH NAGAR, NOIDA-201 309, UTTAR
PRADESH
2 THE UNIVERSITY GRANTS COMMISSION-
NATIONAL ELIGIBILITY TEST, REPRESENTED BY SECRETARY,
BAHADUR SHAH ZAFAR MARG, NEW DELHI 110 002
BY ADVS.
SHRI.NIRMAL S, SC, NATIONAL TESTING AGENCY
SRI.S.KRISHNAMOORTHY, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.02.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 2813 OF 2020
2
JUDGMENT
Learned counsel for the petitioner seeks permission to
withdraw the writ petition. Permission is granted. Accordingly,
this writ petition is dismissed as withdrawn.
Sd/-
sab AMIT RAWAL
JUDGE
WP(C) NO. 2813 OF 2020
APPENDIX OF WP(C) 2813/2020
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE DEGREE CERTIFICATE OF THE
PETITIONER OBTAINED FROM THE UNIVERSITY OF KERALA.
EXHIBIT P2 THE TRUE COPY OF THE CERTIFICATE OF THE PETITIONER FOR NATIONAL ELIGIBILITY TEST QUALIFIED FOR UGC -NET ELIGIBILITY FOR ASSISTANT PROFESSOR IN THE SUBJECT COMMERCE HELD ON 08/07/2018.
EXHIBIT P3 THE TRUE COPY OF THE CERTIFICATE OF THE PETITIONER FOR NATIONAL ELIGIBILITY TEST QUALIFIED FOR UGC -NET ELIGIBILITY FOR ASSISTANT PROFESSOR IN THE SUBJECT COMMERCE HELD ON DECEMBER 2018
EXHIBIT P4 THE TRUE COPY OF THE CERTIFICATE OF THE PETITIONER FOR NATIONAL ELIGIBILITY TEST QUALIFIED FOR UGC-NET ELIGIBILITY FOR ASSISTANT PROFESSOR IN THE SUBJECT COMMERCE HELD ON 20/06/2019
EXHIBIT P5 THE TRUE COPY OF THE RELEVANT PAGES OF THE INFORMATION BULLETIN OF THE UGC NET EXAMINATION DECEMBER 2019 ISSUED BY THE RESPONDENTS
EXHIBIT P6 THE TRUE COPY OF THE ADMIT CARD ROLL NO. KL-
1705209547 OF THE PETITIONER ISSUED BY THE 1ST RESPONDENT
EXHIBIT P7 THE TRUE COPY OF THE RELEVANT PAGE OF SUBJECT WISE CUT-OFF PERCENTAGE OF MARKS UGC-NET ELIGIBILITY FOR ASSISTANT PROFESSOR IN THE SUBJECT COMMERCE HELD ON 26/06/2019
EXHIBIT P8 THE TRUE COPY OF THE PROCEDURE FOR CHALLENGING OF PROVISIONAL ANSWAR KEY AND THE PUBLIC NOTICE DATED 13/12/2019 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P9 THE TRUE COPY OF THE RELEVANT PAGES OF THE FINAL ANSWER KEY OF UGC-NET ELIGIBILITY FOR ASSISTANT PROFESSOR IN THE SUBJECT COMMEERCE HELD N 31-12-2019
EXHIBIT P10 THE TRUE COPY OF THE QUESTION ID 38386229820 , 38386229823, 38386229844 AND THE ANSWERS CHALLENGED BY THE PETITIONER.
WP(C) NO. 2813 OF 2020
EXHIBIT P11 THE TRUE COPY OF THE DETAILS OF THE CORRECT ANSWER KEY FOR THE FIRST QUESTION SUBMITTED BY THE PETITIOENR
EXHIBIT P12 THE TRUE COPY OF THE DETAILS OF THE CORRECT ANSWER KEY FOR THE SECOND QUESTION SUBMITTED BY THE PETITIONER.
EXHIBIT P13 THE TRUE COPY OF THE DETAILS OF THE CORRECT ANSWER KEY FOR THE THIRD QUESTION SUBMITTED BY THE PETITIONER.
EXHIBIT P14 THE TRUE COPY OF THE FINAL STATUS OF NTAHE/R/E/20/00024 ISSUED BY THE ORIGINAL AUTHORITY UNDER RIGHT TO INFORMATION ACT TO THE PETITIONER
EXHIBIT P15 THE TRUE COPY OF THE APPEAL IN FINAL STATUS OF NTAHE/R/E/20/00003 ISSUED BY THE APPELLATE AUTHORITY THROUGH ONLINE ISSUED UNDER RIGHT TO INFORMATION ACT.
EXHIBIT P16 THE TRUE COPY OF THE PRESS RELEASE DECLARING THE RESULTS BY THE 1ST RESPONDENT AND THE ELIGIBILITY OF THE PETITIONER DECLARED BY THE 1ST RESPONDENT IN THE UGC-NET ELIGIBILITY FOR ASSISTANT PROFESSOR IN THE SUBJECT COMMERCE HELD ON 31-12-2019
EXHIBIT P17 THE TRUE COPY OF THE REQUEST SENT BY THE PETITIONER TO THE 1ST RESPONDENT THROUGJH E-MAIL DATED 27/01/2020
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