Dr.Biju Ramesh vs State Of Kerala
2022 Latest Caselaw 1379 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
         TUESDAY, THE 1ST DAY OF FEBRUARY 2022 / 12TH MAGHA, 1943
                         W.P.(C) NO.16562 OF 2012
PETITIONERS:

     1       DR.BIJU RAMESH,
             AGED 46 YEARS, S/O.G.RAMESH,
             MANAGING PARTNER, M/S.HOTEL MYTHRI,
             SAMTHRIPTHI, ESTATE FORT,
             THIRUVANANTHAPURAM.

     2       A.ABDUL RASHEED,
             S/O.ALIYARKUNJU,
             MANAGING DIRECTOR, HOTEL SUMMER SHADE,
             RESIDING AT CITADEL GOLF LINKS ROAD,
             KOWDIAR, THIRUVANANTHAPURAM.

             BY ADVS.
             SRI.ELVIN PETER P.J.
             SRI.K.R.GANESH
             SRI.T.G.SUNIL PRANAVAM



RESPONDENTS:

    1        STATE OF KERALA
             REPRESENTED BY ITS SECRETARY,
             VIGILANCE DEPARTMENT, SECRETARIAT,
             THIRUVANANTHAPURAM-695 001.

    2        THE DIRECTOR OF VIGILANCE AND ANTI-CORRUPTION BUREAU,
             PALAYAM, THIRUVANANTHAPURAM - 695 001.

    3        THE NEDUMANGAD MUNICIPALITY
             REPRESENTED BY ITS SECRETARY,
             NEDUMANGAD, THIRUVANANTHAPURAM-695 541.

    4        SHRI.K.SOMASEKHARAN NAIR,
             AGED 88 YEARS, S/O.LATE KRISHNA PILLAI,
             S.K.V.BHAVAN, NEDUMANGAD,
             THIRUVANANTHAPURAM-695 541.
 W.P.(C) NO.16562 OF 2012
                                -2-

     5     SHRI.G.MOHANDAS,
           MANAGING DIRECTOR, HOTEL SURYA INTERNATIONAL,
           NEDUMANGAD, THIRUVANANTHAPURAM-695 541.

     6     SHRI.GOPAKUMAR,
           SREENILAYAM,
           KOLAPADA P.O., ARYANADU,
           NEDUMANGAD, THIRUVANANTHAPURAM-695 542.

           BY ADVS.
           SRI.M.CHANDRA BOSE
           SMT.T.S.MAYA THIYADIL
           SRI.P.RAMAKRISHNAN
           SRI.A.RAJASIMHAN
           SRI.D.S.SREEKUMARAN

            SMT. DEEPA NARAYANAN, SENIOR GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 01.02.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) NO.16562 OF 2012
                                   -3-




                     P.V.KUNHIKRISHNAN, J.
            -----------------------------------------------
                    W.P.(C) No.16562 of 2012
            -----------------------------------------------
            Dated this the 1st day of February, 2022

                             JUDGMENT

The counsel for the petitioners submits that the matter is

infructuous. Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

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