Citation : 2022 Latest Caselaw 12675 Ker
Judgement Date : 30 December, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
FRIDAY, THE 30TH DAY OF DECEMBER 2022 / 9TH POUSHA, 1944
WP(C) NO. 42694 OF 2022
PETITIONER:
THEAJUS KANNAN, AGED 17 YEARS,
SON OF KANNAN UNNI K,
REPRESENTED BY HIS FATHER/NATURAL GUARDIAN,
KANNAN UNNI K, SON OF KESAVAN,
AGED ABOUT 45 YEARS, NEDUMPARAMBIL HOUSE,
CHIRAKADAVU EAST P.O, CHIRAKADAVU,
KOTTAYAM, PIN - 686520.
BY ADVS.LUKE J CHIRAYIL
M.G.SREEJITH
P.JAYA
ELSA MARY THOMAS
AMAL JOSE
RESPONDENTS:
1 THE DIRECTOR OF EDUCATION, KOTTAYAM,
OFFICE OF THE DIRECTOR OF EDUCATION,
PALACE ROAD, KOTTAYAM, KERALA, PIN - 686001.
2 DEPUTY DIRECTOR OF EDUCATION, KOTTAYAM,
OFFICE OF THE DIRECTOR OF EDUCATION,
PALACE ROAD, KOTTAYAM, KERALA, PIN - 686001.
3 THE CHAIRMAN, APPEAL COMMITTEE,
KOTTAYAM REVENUE DISTRICT SCHOOL KALOLSAVAM 2022-2023,
OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
KOTTAYAM, PALACE ROAD, KOTTAYAM, KERALA, PIN - 686001.
BY ADV.SRI.V.S.SREEJITH, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 42694 OF 2022
-2-
JUDGMENT
Dated this the 30th day of December, 2022
The petitioner was a participant in the Revenue District
School Kalolsavam 2022-23 in item named 'Daffmuttu (Boys)'
. He did not get the 1st prize and thus has become ineligible to
participate in the State School Yuvajanolsavam.
2. The petitioner submits that Ext.P13 Appellate
Order, dated 09.12.2022, is unsustainable as it does not
address all the points urged by the petitioner. It is a
non-speaking order.
3. I have heard the learned counsel for the petitioner
and the learned Government Pleader representing the
respondents.
4. I have gone through Ext.P13 Appellate Order. It is
evident from Ext.P13 that the Appeal Committee has perused
the Score Sheet and has also seen the video recording of the
performance. The grounds urged by the petitioner has been
dealt with in Ext.P13.
WP(C) NO. 42694 OF 2022
5. Taking into consideration the time line within which
an appeal has to be disposed of in the matter, I do not find
any lacuna in Ext.P13 order. Ext.P13 order is therefore only
to be upheld.
The writ petition is hence dismissed.
Sd/-
N.NAGARESH JUDGE akv WP(C) NO. 42694 OF 2022
APPENDIX OF WP(C) 42694/2022
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED THEAJUS KANNAN WITH REGISTRATION NUMBER 6844 DATED 06.12.2022
EXHIBIT P2 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED MANUEL DOMINIC WITH REGISTRATION NUMBER 6845 DATED 06.12.2022
EXHIBIT P3 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED MUSTAQ IBRAHIM LLYAS WITH REGISTRATION NUMBER 6846 DATED 06.12.2022
EXHIBIT P4 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED JERIN JOSEPH JOSE WITH REGISTRATION NUMBER 6847 DATED 06.12.2022
EXHIBIT P5 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED ASHFAQ AHAMMED WITH REGISTRATION NUMBER 6848 DATED 06.12.2022
EXHIBIT P6 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED MOHAMMAD ASLAM WITH WP(C) NO. 42694 OF 2022
REGISTRATION NUMBER 6849
EXHIBIT P7 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED MUHAMMED ISMAIL J WITH REGISTRATION NUMBER 6851 DATED 06.12.2022
EXHIBIT P8 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED ASIF SIYAD WITH REGISTRATION NUMBER 6852 DATED 06.12.2022
EXHIBIT P9 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED AHAMMAD FAWAD WITH REGISTRATION NUMBER 6853 DATED 06.12.2022
EXHIBIT P10 THE TRUE COPY OF THE PARTICIPANT'S CARD ISSUED BY THE KERALA SCHOOL KALOLSAVAM 2022-2023 IN FAVOUR OF THE PARTICIPANT NAMED CHRISTO SEBASTIAN WITH REGISTRATION NUMBER 6854 DATED 06.12.2022
EXHIBIT P11 THE TRUE COPY OF THE RESULT PUBLISHED IN REGARD TO THE AFOREMENTIONED ITEM ON 06.12.2022 ON THE WEBSITE OF DISTRICT KALOLSAVAM KOTTAYAM
EXHIBIT P12 THE TRUE COPY OF THE RECEIPT NUMBERED 005 ISSUED BY THE CHAIRMAN, APPEAL COMMITTEE, THE KERALA 33RD KOTTAYAM REVENUE DISTRICT SCHOOL KALOLSAVAM 2022-2023 TO THE PETITIONER DATED 06.12.2022
EXHIBIT P13 THE TRUE COPY OF THE ORDER ISSUED BY THE DEPUTY DIRECTOR, DEPARTMENT OF WP(C) NO. 42694 OF 2022
EDUCATION, KOTTAYAM WHICH IS NUMBERED AS C3/801616/(5)/2022 DATED 09.12.2022
RESPONDENT'S/S EXHIBITS : NIL.
//TRUE COPY// P.A. TO JUDGE
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