D.C. Consumer Enterprises vs Uco Bank
2022 Latest Caselaw 12564 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     FRIDAY, THE 23RD DAY OF DECEMBER 2022 / 2ND POUSHA, 1944
                       WP(C) NO. 41696 OF 2022
PETITIONER:

          D.C. CONSUMER ENTERPRISES
          AGED 38 YEARS
          26/1149 ( OLD BUILDING NO. 11/8(1),
          THANAPADAM ROAD,
          PADAMUGHAL, KAKKANAD (PO),
          ERNAKULAM DISTRICT, PIN-682030
          REPRESENTED BY ITS MANAGING PARTNER,
          MRS ANU SARA JAIMSON,
          AGED 38 YEARS, W/O JAIMSON DANIEL,
          RESIDING AT P.O 83, DLF NEW TOWN HEIGHTS,
          CSEZ (PO), KAKKANAD, ERNAKULAM DISTRICT,, PIN - 682037

          BY ADV B.BIPIN



RESPONDENTS:

    1     UCO BANK,
          M.G ROAD BRANCH,
          REPRESENTED BY ITS BRANCH MANAGER,
          RAVIPURAM, MG ROAD,
          ERNAKULAM DISTRICT
          , PIN - 682016

    2     THE AUTHORIZED OFFICER,

          UCO BANK,
          RAVIPURAM, MG ROAD,
          ERNAKULAM DISTRICT,
          , PIN - 682016


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.41696/2022                 -2-

                              JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw this

writ petition.

Accordingly this writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 41696/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NOTICE NO. MGERNA/ SARFAESI/03/2021-22 DATED 04.09.2021 OF THE 2ND RESPONDENT

Exhibit P2 TRUE COPY OF THE NOTICE DATED 08.12.2022 ISSUED BY THE ADVOCATE COMMISSIONER