The Kerala State Co-Operative ... vs Renuka R
2022 Latest Caselaw 12262 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Thursday, the 22nd day of December 2022 / 1st Pousha, 1944
                  CM.APPL.NO.1/2022 IN WA NO. 1968 OF 2022
  AGAINST THE JUDGMENT DATED 12.07.2022 IN WP(C) 11657/2018 OF THIS COURT.
PETITIONER/APPELLANT:

     THE KERALA STATE CO-OPERATIVE BANK LTD (KERALA BANK), CO-BANK
     TOWERS, PALAYAM, THIRUVANANTHAPURAM-695033, REPRESENTED BY ITS CHIEF
     EXECUTIVE OFFICER, PIN - 695033

     BY ADV. SHRI.P.C.SASIDHARAN

RESPONDENTS/RESPONDENTS:

  1. RENUKA R., AGED 39 YEARS, PUTHEN MADOM, PADA NORTH, KARUNAGAPPALLY,
     KOLLAM, DISTRICT 690544
  2. JISHA THILAK T., VAYALI PUTHENVEEDU, PINACKAL CHERY, ORUMA NAGAR
     (195), THATTAMALA P.O., KOLLAM- 691020
  3. SREEJA K., SREYA BHAVAN, PAZHANGALAM, NALLILA P.O., KOLLAM- 691515.
  4. MINIMOL G KURANDIKUZHY VEEDU, SNEHA NAGAR-172, ULIYAKOVIL, KOLLAM
     691019.
  5. SILPA AS KARTHIKA, AMBALATHINKALA P.O., EZHUKONE, KOLLAM- 691505.
  6. RAJALAKSHMI PC THIRUVATHIRA PERAYAM, UMAYANALLOOR P.O., KOLLAM-
     691589.
  7. DEEPA R., MELAYATHU HOUSE, ALUMOODU P.O., MUKHATHALA, KOLLAM-
     691577.
  8. SUMA KP., VADAKKE VAYANAKATHU PUTHENVEEDU, PALACE WARD, KRISHNAPURAM
     P.O., KAYAMKULAM, ALAPPUZHA DISTRICT 690533
  9. PRIJILAL PL., GOWRI SANKARAM, ELAMPALLIL, PAYYANALLOOR P.O.,
     PATHANAMTHITTA DISTRICT.691523
 10. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,
     DEPARTMENT OF CO-OPERATION, GOVERNMENT SECRETARIAT,
     THIRUVANANTHAPURAM 695001.
 11. KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY,
     P.S.C.OFFICE, PATTOM, THIRUVANANTHAPURAM- 695004.



      Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 115 days in filing the appeal.

     This Application coming on for orders on 22.12.2022, upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of SHRI. P.C.SASIDHARAN, Advocate for the petitioner
and SHRI. K.P.SATHEESAN (SR.), Advocate for R1 TO R9, GOVERNMENT PLEADER,
FOR R10 &    SHRI.P.C.SASIDHARAN, SC for R11, the court passed the
 following:
                    A.K.JAYASANKARAN NAMBIAR
                                           &
                       MOHAMMED NIAS C.P., JJ
              ............................................................

        C.M.Applicaiton No.1 of 2022 in W.A.1968 of 2022
                                          and
                               W.A.1968 of 2022
            ..................................................................

             Dated this the 22nd day of December, 2022


                                      ORDER

A.K.Jayasankaran Nambiar, J.

Issue consolidated notice to the respondents in the Writ

appeal and in the delay condonation Application. Issue notice by

speed post to respondents 1 to 9 and 11. GP takes notice for

R10.

Post on 9.1.2023.

Sd/-

A.K.JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P., JUDGE

Mrcs