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Kumaran T.N vs District Police Chief
2022 Latest Caselaw 12171 Ker

Citation : 2022 Latest Caselaw 12171 Ker
Judgement Date : 22 December, 2022

Kerala High Court
Kumaran T.N vs District Police Chief on 22 December, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    THURSDAY, THE 22ND DAY OF DECEMBER 2022 / 1ST POUSHA, 1944
                        WP(C) NO. 23385 OF 2020
PETITIONER:

          KUMARAN T.N.
          AGED 84 YEARS
          S/O.NARANYANAN, THUNDIYIL HOUSE, OCHANTHURUTH P.O.,
          KOCHI-682 508
          BY ADV DENIZEN KOMATH


RESPONDENTS:

    1     DISTRICT POLICE CHIEF
          ALUVA RURAL, ALUVA-683 101
    2     STATION HOUSE OFFICER
          NJARAKKAL POLICE STATION, NJARAKKAL P.O., -682 505
    3     SUNILKUMAR .T.K.
          S/O.KUMARAN T.N., THUNDIYIL HOUSE, OCHANTHURUTH P.O.,
          KOCHI-682 508
    4     UMADEVI
          W/O.SUNILKUMAR .T.K., S/O.KUMARAN T.N., THUNDIYIL
          HOUSE, OCHANTHURUTH P.O., KOCHI-682 508
          BY ADVS.
          SRI.T.N.SURESH
          SHRI.MONSY K.V
          SMT.DHANUJA VETTATHU

          BY SRI.T.K.SHAJAHAN-SR.GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.12.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.23385 OF 2020

                                 2


                            JUDGMENT

Dated this the 22nd day of December, 2022

It is submitted by the learned counsel

appearing for the petitioner that the writ petition

has become infructuous.

The writ petition is, therefore, dismissed

as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/22/12 W.P.(C)No.23385 OF 2020

APPENDIX

PETITIONER'S EXHIBITS:

TRUE PHOTOCOPY OF THE CERTIFICATE ISSUED BY THE EXHIBIT P1 KRISTHU JAYANTHI HOSPITAL AUTHORITIES TRUE PHOTOCOPY OF THE COMPLAINT PREFERRED BY EXHIBIT P2 THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 7.9.2020 RESPONDENT EXHIBITS THE TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE EXHIBIT R3 A NO. 0007831.

THE TRUE COPY OF THE GIFT DEED NO. 2042/2017 EXHIBIT R3 B DATED 16.12.2017 OF SRO NJARAKKAL THE TRUE COPY OF THE TAX RECEIPT DATED EXHIBIT R3 C 20.05.2020 THE TRUE COPY OF THE DAILY CASE STATUS OF THE EXHIBIT R3D IOP NO. 7/2020 ON THE FILE OF SUB COURT KOCHI AVAILABLE IN THE E-COURTS SYSTEM. RESPONDENTS' EXHIBITS: NIL

SSK //TRUE COPY// PA TO JUDGE

 
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