K. T. Thomas vs Emily Sam Thomas
2022 Latest Caselaw 12145 Ker

OP (FC) No.670/2022                       1/3

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &
                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
            Thursday, the 22nd day of December 2022 / 1st Pousha, 1944
                            OP (FC) NO. 670 OF 2022(R)
    E.P. NO. 86/2017 IN OP NO.1120 OF 2012 OF FAMILY COURT, THIRUVANANTHAPURAM
   PETITIONER/RESPONDENT/JUDGMENT DEBTOR:

           K.T. THOMAS, AGED 55 YEARS, S/O.K.T. THOMAS,
           DOOR NO. 7-A2, ABM TOWERS, KADAVANTHARA P.O,
           ERNAKULAM, COCHIN-682 020, KANAYANNUR TALUK,
           ERNAKULAM DISTRICT.

   RESPONDENTS/PETITIONERS/DECREE HOLDERS:

       1. EMILY SAM THOMAS, AGED 53 YEARS, D/O.M.V. SAMUEL, MULAMOOTTIL
          HOUSE, BAPUJI NAGAR, MEDICAL COLLAGE P.O, THIRUVANANTHAPURAM, NOW
          RESIDING AT FLAT NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10,
          TEMPLE AVENUE, SRINAGAR COLONY, SAIDAPET, CHENNAI- 600 015.
       2. DINA THOMAS, AGED 26 YEARS, D/O.K.T. THOMAS, MULAMOOTTIL HOUSE,
          BAPUJI NAGAR, MEDICAL COLLAGE P.O, THIRUVANANTHAPURAM, NOW RESIDING
          AT FLAT NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10, TEMPLE AVENUE,
          SRINAGAR COLONY, SAIDAPET, CHENNAI- 600 015.
       3. EYENA THOMAS, AGED 24 YEARS, D/O.K.T. THOMAS, MULAMOOTTIL HOUSE,
          BAPUJI NAGAR, MEDICAL COLLAGE P.O, THIRUVANANTHAPURAM, NOW RESIDING
          AT FLAT NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10, TEMPLE AVENUE,
          SRINAGAR COLONY, SAIDAPET, CHENNAI- 600 015.


        OP (Family Court) praying inter alia that in the circumstances
   stated in the affidavit filed along with the OP (FC) the High Court be
   pleased to stay all further proceedings in Exhibit P1 execution petition,
   pending final disposal of the above OP(FC), to secure the ends of justice.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP (FC) and upon hearing the arguments
   of SRI.SURAJ.S., Advocate for the petitioner, the court passed the
   following:

                                                                P.T.O.
 OP (FC) No.670/2022                           2/3




                                          ORDER

Notice issued to respondents 1 to 3 returned with an endorsement

"left".

The petitioner to take fresh steps to serve notice in the correct

address of the said respondents.

Steps to be taken within two days.

List on 25/01/2023.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

22-12-2022 /True Copy/ Assistant Registrar OP (FC) No.670/2022 3/3

APPENDIX OF OP (FC) 670/2022 Exhibit P1 A TRUE COPY OF THE EXECUTION PETITION DATED 28.07.2017 IN EP NO. 86 OF 2017 IN OP NO. 1120 OF 2012 ON THE FILES OF THE FAMILY COURT, THIRUVANANTHAPURAM FILED BY THE RESPONDENTS AGAINST THE PETITIONER.