Malappuram District ... vs Sheeba T
2022 Latest Caselaw 12144 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Thursday, the 22nd day of December 2022 / 1st Pousha, 1944
                             WA NO. 1736 OF 2022
  AGAINST THE JUDGMENT DATED 12.07.2022 IN WP(C) 27938/2019 OF THIS COURT
APPELLANT/1ST RESPONDENT IN WPC:

     MALAPPURAM DISTRICT CO-OPERATIVE BANK, REPRESENTED BY ITS GENERAL
     MANAGER, MALAPPURAM P.O., MALAPPURAM DISTRICT, PIN - 676505

RESPONDENTS/PETITIONER NO.1 TO 4 IN WPC/RESPONDENTS NO.2 TO 8 IN WPC:

  1. SHEEBA T., AGED 43 YEARS, W/O. SHAJI, NEEHARAM, HILL VIEW ENCLAVE,
     NARUKARA P.O., MALAPPURAM DISTRICT, PIN - 676122
  2. SREEJITH P., S/O. RAMESH, POTTENGAL HOUSE, VALAMUR P.O.,
     CHEERATTUMANA, PERINTHALMANNA, MALAPPURAM DISTRICT, PIN - 679321
  3. RENJINI N., D/O. LATE NEELAKANDAN NAMBOOTHIRI, EDAMANA ILLAM,
     ETTUMANOOR P.O., KOTTAYAM DISTRICT, PIN - 686562
  4. SAJITH A., AGED 47 YEARS, S/O.LATE SUKUMARA KURUPP, RESIDING AT
     AMMASSERY VEETTIL, SREESADANAM HOUSE, P.O.THEKKENKUTTOOR, MALAPPURAM
     DISTRICT, PIN - 676551
  5. KERALA PUBLIC SERVICE COMMISSION, THIRUVANTHAPURAM-695 001,
     REPRESENTED BY ITS SECRETARY, PIN - 695001
  6. REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM-695001.
  7. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
     THIRUVANANTHAPURAM - 695 001
  8. PRASEENA P.K., W/O. GIREESH KUMAR P.T., PATTARTHODIYIL HOUSE,
     POOCHOLAMADU, CHERUR P.O., VIA VENGARA, MALAPPURAM DISTRICT-676304,
     PIN - 676304
  9. AMBILI K.C W/O. VINOD B.K., KIDANGAYATH HOUSE POOKOTTUMPADAM,
     PARAKKAPADIN, MALAPPURAM DISTRICT-679332, PIN - 679332
 10. THANOOJA ILLICKAL W/O. PREMDAS C.K., SREYAS, CHENNANKUNNIL HOUSE,
     PAPPINIPARA P.O., MANJERI, MALAPPURAM DISTRICT, PIN - 676517
 11. THE KERALA STATE CO-OPERATIVE BANK LTD (KERALA BANK), CO-BANK TOWER,
     PALAYAM, THIRUVANATHAPURAM-695 033 REPRESENTED BY ITS CHIEF
     EXECUTIVE OFFICER, PIN - 695033

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to to stay the operation of the judgment in w.p.(c) no: 27938/2019,
pending disposal of the writ appeal.
     This Writ Appeal again coming on for orders on 22.12.2022 , upon
perusing the appeal memorandum, and this court's order dated 25.11.2022 ,
the court on the same day passed the following.
                     A.K.JAYASANKARAN NAMBIAR
                                               &
                         MOHAMMED NIAS C.P., JJ
               ............................................................
                                 W.A.1736 of 2022
                                             and
          C.M.Application No.1 of 2022 in W.A.1736 of 2022
               ..................................................................

                  Dated this the 22nd day of December, 2022


                                        ORDER

A.K.Jayasankaran Nambiar, J.

C.M.Application No.1 of 2022

Delay condoned.

W.A.1736 of 2022

Admit. Sri. P.V.Baby takes notice for respondents 1 to 4 and

8 to 11. Government Pleader takes notice for respondents 6 and

7.

The operation of the impugned judgment shall remain

stayed till 7.2.2023.

Post on 7.2.2023.

Sd/-

A.K.JAYASANKARAN NAMBIAR, JUDGE

Sd/-

MOHAMMED NIAS C.P., JUDGE

Mrcs